High Courts25 Sept 2023Disposed Of
Reena Bhaik & Ors Vs State of H.P. & Ors
High Court Of Himachal Pradesh · (2023) 09 SHI CK 0061
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,415 judgments · page 151 of 1,571
High Courts22 Sept 2023Disposed Of
Poonam And Another Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2023) 09 SHI CK 0060
High Courts22 Sept 2023Disposed Of
Sandeep Raj Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2023) 09 SHI CK 0059
High Courts22 Sept 2023Disposed Of
Amit Kumar Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2023) 09 SHI CK 0058
High Courts22 Sept 2023Disposed Of
Arpana Kumari Vs State Of HP And Others
High Court Of Himachal Pradesh · (2023) 09 SHI CK 0057
High Courts22 Sept 2023Disposed Of
Sangita Devi Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2023) 09 SHI CK 0056
High Courts22 Sept 2023Disposed Of
Desh Raj Vs Himachal Pradesh Tourism Development Corporation Limited And Others
High Court Of Himachal Pradesh · (2023) 09 SHI CK 0055
High Courts21 Sept 2023Dismissed
Rafat Vs State Of H.P
High Court Of Himachal Pradesh · (2023) 09 SHI CK 0052
Code Of Criminal Procedure, 1973 — Section 154, 437, 439Indian Penal Code, 1860 — Section 120B, 201, 302Evidence Act, 1872 — Section 27
High Courts21 Sept 2023Dismissed
Atul Manhas Vs Himachal Pradesh National Law University
High Court Of Himachal Pradesh · (2023) 09 SHI CK 0051
High Courts21 Sept 2023Allowed
Puran Singh And Others Vs Land Acquisition Officer & Another
High Court Of Himachal Pradesh · (2023) 09 SHI CK 0050
Arbitration And Conciliation Act, 1996 — Section 23(4), 29A, 29(A)(6)Commercial Courts Act, 2015 — Section 12ANegotiable Instruments Act, 1881 — Section 138(b), 138(c)
High Courts21 Sept 2023Dismissed
Sandeep Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2023) 09 SHI CK 0049
Code Of Criminal Procedure, 1973 — Section 167(2), 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 2(viia), 2(xi), 2(xxiiia), 22, 36A(4), 37, 42, 42(2), 52A, 80Drugs And Cosmetics Act, 1940 — Section 5, 26A
High Courts21 Sept 2023Allowed
Ram Gopal And Others Vs Brij Lal (Since Deceased) Through Lrs
High Court Of Himachal Pradesh · (2023) 09 SHI CK 0048
Code Of Civil Procedure, 1908 — Section 96, Order 18 Rule 18, Order 41 Rule 31
High Courts20 Sept 2023Allowed
Shanti Devi Vs Pritam Singh
High Court Of Himachal Pradesh · (2023) 09 SHI CK 0054
Specific Relief Act, 1963 — Section 16(3), 16(c)
High Courts20 Sept 2023Dismissed
Ajmer Vidyut Vitran Nigam Ltd Vs Bansal Generation Ltd
High Court Of Himachal Pradesh · (2023) 09 SHI CK 0053
Arbitration And Conciliation Act, 1996 — Section 33, 34, 34(3)Limitation Act, 1963 — Section 14Micro Small And Medium Enterprises Development Act, 2006 — Section 19, 19(3)
High Courts19 Sept 2023Dismissed
Jai Prakash Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2023) 09 SHI CK 0047
Constitution Of India, 1950 — Article 21, 136, 226Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 27, 29, 35, 37Code Of Criminal Procedure, 1973 — Section 439, 482
High Courts19 Sept 2023Allowed
Tsewang Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2023) 09 SHI CK 0046
Protection Of Children From Sexual Offences Act, 2012 — Section 3, 6, 12Code Of Criminal Procedure, 1973 — Section 161, 164, 313, 437AIndian Penal Code, 1860 — Section 375, 377
High Courts18 Sept 2023Allowed
Jagdish Kumar Vs Chaudhary Sarwan Kumar & Anr
High Court Of Himachal Pradesh · (2023) 09 SHI CK 0045
Constitution Of India, 1950 — Article 226
High Courts18 Sept 2023Disposed Of
Kunti Kumari Vs State Of H.P. & Ors
High Court Of Himachal Pradesh · (2023) 09 SHI CK 0044
High Courts18 Sept 2023Disposed Of
Subhash Chande Vs State Of H.P. & Ors
High Court Of Himachal Pradesh · (2023) 09 SHI CK 0043
High Courts18 Sept 2023Dismissed
Municipal Council Theog Vs Gurcharan And Another
High Court Of Himachal Pradesh · (2023) 09 SHI CK 0042
Indian Easements Act, 1882 — Section 60