COURT ARCHIVE

High Court Of Himachal Pradesh judgments

31,415 judgments · page 150 of 1,571

High Courts28 Sept 2023Allowed

Naveen Thapa Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2023) 09 SHI CK 0070

Code Of Criminal Procedure, 1973 — Section 161, 164, 173(2), 439Indian Penal Code, 1860 — Section 363, 376Protection Of Children From Sexual Offences Act, 2012 — Section 4, 6, 33(7)

High Courts27 Sept 2023Disposed Of

Kuldeep Singh Vs State Of H.P. And Anr

High Court Of Himachal Pradesh · (2023) 09 SHI CK 0083

High Courts27 Sept 2023Disposed Of

Mahesh Kumar Vs Himachal Road Transport Corporation And Others

High Court Of Himachal Pradesh · (2023) 09 SHI CK 0082

Constitution Of India, 1950 — Article 226

High Courts27 Sept 2023Disposed Of

Surenderjit Kaur And Another Vs Rikhi Ram (Since Deceased) Through L.Rs. Smt. Lajya And Others

High Court Of Himachal Pradesh · (2023) 09 SHI CK 0081

Motor Vehicles Act, 1988 — Section 174

High Courts27 Sept 2023Disposed Of

Sudershan Singh Vs State Of Himachal Pradesh & Another

High Court Of Himachal Pradesh · (2023) 09 SHI CK 0080

Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 307, 376, 506

High Courts27 Sept 2023Disposed Of

Shashi Kanta Vs State Of H.P. And Anr

High Court Of Himachal Pradesh · (2023) 09 SHI CK 0077

High Courts27 Sept 2023Disposed Of

Jaiwanti Vs State Of H.P. & Another

High Court Of Himachal Pradesh · (2023) 09 SHI CK 0076

High Courts27 Sept 2023Disposed Of

Madan Lal Vs State Of Himachal Pradesh And Another

High Court Of Himachal Pradesh · (2023) 09 SHI CK 0075

Constitution Of India, 1950 — Article 226

High Courts26 Sept 2023Disposed Of

Pooja Devi Vs State Of Himachal Pradesh And Ors

High Court Of Himachal Pradesh · (2023) 09 SHI CK 0087

High Courts26 Sept 2023Disposed Of

M/S Him Agri Fresh Pvt. Ltd. And Another Vs Shashi Kant Thakur And Others

High Court Of Himachal Pradesh · (2023) 09 SHI CK 0086

Constitution Of India, 1950 — Article 226

High Courts26 Sept 2023Allowed/Disposed Of

Kuldeep Singh Rana Vs State Of H.P. & Ors

High Court Of Himachal Pradesh · (2023) 09 SHI CK 0085

Constitution Of India, 1950 — Article 14

High Courts26 Sept 2023Dismissed

Pardeep Kumar Vs Deepa Singha And Another

High Court Of Himachal Pradesh · (2023) 09 SHI CK 0084

Code Of Civil Procedure, 1908 — Section 115, Order 6 Rule 7, Order 11 Rule 14

High Courts25 Sept 2023Disposed Of

Shahid Ali Vs State Of H.P. And Ors

High Court Of Himachal Pradesh · (2023) 09 SHI CK 0069

High Courts25 Sept 2023Disposed Of

Vinod Nayar & Ors Vs NHAI & Ors

High Court Of Himachal Pradesh · (2023) 09 SHI CK 0068

High Courts25 Sept 2023Dismissed

Hasim Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2023) 09 SHI CK 0067

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 201, 380, 454

High Courts25 Sept 2023Allowed

Karmanya Kumar Vs State Of H.P And Another

High Court Of Himachal Pradesh · (2023) 09 SHI CK 0066

Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 279, 304A

High Courts25 Sept 2023Disposed Of

Anupam Sharma Vs HP Board Of School Education Dharamshala And Another

High Court Of Himachal Pradesh · (2023) 09 SHI CK 0065

High Courts25 Sept 2023Disposed Of

Prem Lata Sharma Vs Himachal Pradesh University And Anr

High Court Of Himachal Pradesh · (2023) 09 SHI CK 0064

High Courts25 Sept 2023Disposed Of

Bhuvnesh Kumar And Ors Vs State Of H.P. And Ors

High Court Of Himachal Pradesh · (2023) 09 SHI CK 0063

High Courts25 Sept 2023Allowed

Yog Raj Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2023) 09 SHI CK 0062

Constitution Of India, 1950 — Article 14, 20(3), 21Code Of Criminal Procedure, 1973 — Section 438Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 18, 29, 42, 53, 67