High Courts10 Oct 2023Disposed Of
Dalip Singh Vs HRTC And Ors
High Court Of Himachal Pradesh · (2023) 10 SHI CK 0027
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,415 judgments · page 148 of 1,571
High Courts10 Oct 2023Disposed Of
Ramesh Lal Vs State Of H.P. And Anr
High Court Of Himachal Pradesh · (2023) 10 SHI CK 0026
High Courts10 Oct 2023Disposed Of
Shyam Lal Vs HRTC And Ors
High Court Of Himachal Pradesh · (2023) 10 SHI CK 0025
High Courts10 Oct 2023Disposed Of
Hem Raj Vs HRTC And Ors
High Court Of Himachal Pradesh · (2023) 10 SHI CK 0024
High Courts10 Oct 2023
Vir Singh Vs State Of H.P
High Court Of Himachal Pradesh · (2023) 10 SHI CK 0023
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 21, 37Indian Penal Code, 1860 — Section 147, 149, 341, 395
High Courts10 Oct 2023Disposed Of
Ramesh Chand Vs HRTC And Ors
High Court Of Himachal Pradesh · (2023) 10 SHI CK 0022
High Courts09 Oct 2023Disposed Of
Tarun And Others Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2023) 10 SHI CK 0035
High Courts09 Oct 2023Disposed Of
Poonam And Another Vs Pawan Kumar And Others
High Court Of Himachal Pradesh · (2023) 10 SHI CK 0034
High Courts09 Oct 2023Disposed Of
Banita Vs State Of Himachal Pradesh And Another
High Court Of Himachal Pradesh · (2023) 10 SHI CK 0033
Constitution Of India, 1950 — Article 226
High Courts09 Oct 2023Allowed
Heamender Kumar Sharma Vs State Of Himachal Pradesh And Another
High Court Of Himachal Pradesh · (2023) 10 SHI CK 0032
Constitution Of India, 1950 — Article 226
High Courts09 Oct 2023Disposed Of
Vijay Walia Vs State Of HP And Others
High Court Of Himachal Pradesh · (2023) 10 SHI CK 0031
Constitution Of India, 1950 — Article 226
High Courts09 Oct 2023Disposed Of
Asha Kumari Vs State Of HP And Others
High Court Of Himachal Pradesh · (2023) 10 SHI CK 0029
High Courts09 Oct 2023Disposed Of
Pushap Lata And Others Vs State Of Himachal Pradesh And Another
High Court Of Himachal Pradesh · (2023) 10 SHI CK 0028
Constitution Of India, 1950 — Article 226
High Courts09 Oct 2023Disposed Of
Anjna Kumari Vs State Of Himachal Pradesh And Another
High Court Of Himachal Pradesh · (2023) 10 SHI CK 0021
Constitution Of India, 1950 — Article 226
High Courts09 Oct 2023Disposed Of
Kapil Dev And Others Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2023) 10 SHI CK 0020
Constitution Of India, 1950 — Article 226
High Courts09 Oct 2023Allowed
Shambhu Ram Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2023) 10 SHI CK 0019
Indian Penal Code, 1860 — Section 376Protection Of Children From Sexual Offences Act, 2012 — Section 6
High Courts09 Oct 2023Disposed Of
Vir Bhagat Vs State Of Himachal Pradesh And Another
High Court Of Himachal Pradesh · (2023) 10 SHI CK 0018
Constitution Of India, 1950 — Article 226
High Courts09 Oct 2023Allowed/Disposed Of
Parveen Kumar And Others Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2023) 10 SHI CK 0017
High Courts06 Oct 2023Disposed Of
Om Parkash Thakur Alias Om Parkash Verma Vs State Of HP And Others
High Court Of Himachal Pradesh · (2023) 10 SHI CK 0030
Constitution Of India, 1950 — Article 226
High Courts06 Oct 2023Disposed Of
Suneel Kumar & Another Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2023) 10 SHI CK 0010