High Courts17 Oct 2023Dismissed
State Of H.P. & Ors Vs Karam Chand & Anr
High Court Of Himachal Pradesh · (2023) 10 SHI CK 0058
Land Acquisition Act, 1894 — Section 16, 17, 36, 48, 48(1)General Clauses Act, 1977 — Section 21
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,415 judgments · page 147 of 1,571
High Courts16 Oct 2023Disposed Of
Rajo Devi Vs State Of H.P. & Ors
High Court Of Himachal Pradesh · (2023) 10 SHI CK 0055
High Courts16 Oct 2023Disposed Of
Ranjana Rana Vs State Of H.P. & Ors
High Court Of Himachal Pradesh · (2023) 10 SHI CK 0054
High Courts16 Oct 2023Dismissed
Mausam Deen And Others Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2023) 10 SHI CK 0053
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 29, 51, 55, 57Code Of Criminal Procedure, 1973 — Section 313Evidence Act, 1872 — Section 106
High Courts16 Oct 2023Disposed Of
Nirman Singh Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2023) 10 SHI CK 0052
High Courts16 Oct 2023
Narender Kumar Vs State Of H.P. And Ors
High Court Of Himachal Pradesh · (2023) 10 SHI CK 0051
High Courts16 Oct 2023Disposed Of
Ganga Ram Vs State Of H.P. And Ors
High Court Of Himachal Pradesh · (2023) 10 SHI CK 0050
High Courts16 Oct 2023Disposed Of
Seema Vs State Of Himachal Pradesh And Ors
High Court Of Himachal Pradesh · (2023) 10 SHI CK 0049
High Courts13 Oct 2023Disposed Of
Yadhav Singh Vs HRTC And Ors
High Court Of Himachal Pradesh · (2023) 10 SHI CK 0040
High Courts13 Oct 2023Disposed Of
Bal Krishan Vs HRTC And Anr
High Court Of Himachal Pradesh · (2023) 10 SHI CK 0039
High Courts13 Oct 2023Disposed Of
Varun Bhardwaj Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2023) 10 SHI CK 0038
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 18, 20, 37, 37(1)(b)(ii)
High Courts13 Oct 2023Disposed Of
Dr. Vinay Patyal Vs State Of HP. And Ors.
High Court Of Himachal Pradesh · (2023) 10 SHI CK 0037
High Courts13 Oct 2023Disposed Of
Ranjana Kashyap Vs HRTC & Ors
High Court Of Himachal Pradesh · (2023) 10 SHI CK 0036
High Courts12 Oct 2023Dismissed
Hari Lal Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2023) 10 SHI CK 0044
High Courts12 Oct 2023Dismissed
Navneesh Kumar Vs HPSEB Ltd. & Ors
High Court Of Himachal Pradesh · (2023) 10 SHI CK 0043
Constitution Of India, 1950 — Article 226
High Courts12 Oct 2023Disposed Of
Suresh Kumar Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2023) 10 SHI CK 0042
High Courts12 Oct 2023Disposed Of
Pushpa Kumari Vs State Of H.P. & Ors
High Court Of Himachal Pradesh · (2023) 10 SHI CK 0041
High Courts11 Oct 2023Disposed Of
Ramesh Vs Sudesh Mokta
High Court Of Himachal Pradesh · (2023) 10 SHI CK 0048
Constitution Of India, 1950 — Article 215Contempt Of Courts Act, 1971 — Section 2(b)
High Courts11 Oct 2023Dismissed
Jia Lal Vs Jia Lal (Deceased) Through Lrs And Others
High Court Of Himachal Pradesh · (2023) 10 SHI CK 0047
Code Of Civil Procedure, 1908 — Order 22 Rule 4, Order 41 Rule 4Limitation Act, 1963 — Section 5
High Courts11 Oct 2023Disposed Of
Bhupender Kumar Vs Raj Kumar & Others
High Court Of Himachal Pradesh · (2023) 10 SHI CK 0046
Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2, Order 43 Rule 1