High Courts03 Nov 2023Dismissed
Sham Kumar Vs Ram Shakti Deceased Through Lrs Satish Kumar And Another
High Court Of Himachal Pradesh · (2023) 11 SHI CK 0037
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,415 judgments · page 145 of 1,571
High Courts03 Nov 2023Allowed/Disposed Of
Arun Kumar Vs State Of Himachal Pradesh And Another
High Court Of Himachal Pradesh · (2023) 11 SHI CK 0009
Constitution Of India, 1950 — Article 14, 309
High Courts03 Nov 2023Disposed Of
Dina Nath Vs State Of H.P. & Ors
High Court Of Himachal Pradesh · (2023) 11 SHI CK 0008
High Courts03 Nov 2023Disposed Of
Ramesh Jaswal Vs Urmila Walia And Another
High Court Of Himachal Pradesh · (2023) 11 SHI CK 0007
Indian Penal Code, 1860 — Section 397, 401Negotiable Instruments Act, 1881 — Section 118, 138Code Of Criminal Procedure, 1973 — Section 313, 315
High Courts03 Nov 2023Disposed Of
Bhupinder Pal Mahajan Vs State Of H.P. & Another
High Court Of Himachal Pradesh · (2023) 11 SHI CK 0006
Arbitration And Conciliation Act, 1996 — Section 11(6), 11(8)
High Courts03 Nov 2023Disposed Of
Anju Kumari Vs State Of H.P. & Ors
High Court Of Himachal Pradesh · (2023) 11 SHI CK 0005
High Courts03 Nov 2023
Joginder Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2023) 11 SHI CK 0004
Code Of Criminal Procedure, 1973 — Section 164, 438Indian Penal Code, 1860 — Section 354D, 436, 506Protection Of Children From Sexual Offences Act, 2012 — Section 8
High Courts02 Nov 2023
Mahinder Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2023) 11 SHI CK 0036
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 161, 164, 439Indian Penal Code, 1860 — Section 363, 366, 376(3)
High Courts02 Nov 2023Dismissed
Sheela Devi Vs Santosh Kumari And Another
High Court Of Himachal Pradesh · (2023) 11 SHI CK 0035
Code Of Civil Procedure, 1908 — Section 11, Order 2 Rule 2, Order 2 Rule 2(3), Order 6, Order 41 Rule 31Indian Succession Act, 1925 — Section 89
High Courts01 Nov 2023
Vishal Banyal Vs State Of H.P
High Court Of Himachal Pradesh · (2023) 11 SHI CK 0003
Code Of Criminal Procedure, 1973 — Section 173(2), 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8C, 21, 37, 42(2)
High Courts01 Nov 2023Disposed Of
Tape Ram & Ors Vs LAC & Ors
High Court Of Himachal Pradesh · (2023) 11 SHI CK 0002
National Highways Act, 1956 — Section 3, 3G(a)Arbitration And Conciliation Act, 1996 — Section 29(A)
High Courts01 Nov 2023Disposed Of
Tohid Ali Vs State Of H.P
High Court Of Himachal Pradesh · (2023) 11 SHI CK 0001
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 29, 61, 85
High Courts31 Oct 2023Dismissed
Musarbu Vs State Of H.P. & Ors
High Court Of Himachal Pradesh · (2023) 10 SHI CK 0079
Code Of Civil Procedure, 1908 — Order 2, Rule 2
High Courts31 Oct 2023Allowed
Pratap Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2023) 10 SHI CK 0078
Constitution Of India, 1950 — Article 21Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 22, 29, 37, 37(1)(b)(ii)Code Of Criminal Procedure, 1973 — Section 436, 436A, 437, 439
High Courts30 Oct 2023Dismissed
Kamla Devi & Others Vs Munshi Ram (Since Deceased) Through His Lrs & Others
High Court Of Himachal Pradesh · (2023) 10 SHI CK 0077
Code Of Civil Procedure, 1908 — Section 96, 100, 104, Order 43 Rule 1Transfer Of Property Act, 1882 — Section 11, 13, 17, 17(1), 17(2), 52Indian Stamp Act, 1899 — Section 2(g), 2(l), 2(14)
High Courts30 Oct 2023Disposed Of
Anita Gupta Vs State Of H.P. And Ors
High Court Of Himachal Pradesh · (2023) 10 SHI CK 0076
High Courts30 Oct 2023Disposed Of
Anita Sirkek Vs State Of H.P. And Ors
High Court Of Himachal Pradesh · (2023) 10 SHI CK 0075
High Courts30 Oct 2023Disposed Of
Jaswant Singh Vs State Of H.P. & Anr
High Court Of Himachal Pradesh · (2023) 10 SHI CK 0074
High Courts30 Oct 2023Disposed Of
Dalip Chand And Ors Vs State Of H.P. And Ors
High Court Of Himachal Pradesh · (2023) 10 SHI CK 0073
High Courts30 Oct 2023Disposed Of
Sanjay Kumar Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2023) 10 SHI CK 0072
Employee's Compensation Act, 1923 — Section 22