High Courts22 Nov 2023Disposed Of
Mohan Lal & Another Vs M/S Medcure Pharma
High Court Of Himachal Pradesh · (2023) 11 SHI CK 0055
Commercial Courts Act, 2015 — Section 2 (1) (c) (xvii), 12A
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,415 judgments · page 143 of 1,571
High Courts22 Nov 2023Disposed Of
Sher Singh Through His Lrs Vs Land Acquisition Officer, Nhai & Ors
High Court Of Himachal Pradesh · (2023) 11 SHI CK 0054
National Highways Act, 1956 — Section 3
High Courts17 Nov 2023Disposed Of
Surinder Kumar Alias Sindhi Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2023) 11 SHI CK 0052
High Courts17 Nov 2023Disposed Of
Budhi Ram Justa Vs R.K. Soni And Another
High Court Of Himachal Pradesh · (2023) 11 SHI CK 0051
High Courts17 Nov 2023Disposed Of
Rajesh Kumar & Anr Vs UOI & Ors
High Court Of Himachal Pradesh · (2023) 11 SHI CK 0050
National Highways Act, 1956 — Section 3
High Courts17 Nov 2023Disposed Of
Surinder Kumar Vij Vs Nhai & Ors
High Court Of Himachal Pradesh · (2023) 11 SHI CK 0049
National Highways Act, 1956 — Section 3
High Courts10 Nov 2023Disposed Of
Krishan Kumar & Anr Vs Nhai & Anr
High Court Of Himachal Pradesh · (2023) 11 SHI CK 0044
High Courts10 Nov 2023Allowed
United India Insurance Company Ltd Vs Krishna Devi And Another
High Court Of Himachal Pradesh · (2023) 11 SHI CK 0043
Indian Penal Code, 1860 — Section 279, 337, 338Motor Vehicles Act, 1988 — Section 2(i), 96(2)(b)(i), 149(2), 149(2)(a)(i)(a), 174
High Courts10 Nov 2023Disposed Of
Karan Sharma Vs State Of H.P
High Court Of Himachal Pradesh · (2023) 11 SHI CK 0042
Protection Of Children From Sexual Offences Act, 2012 — Section 5, 5(n)Indian Penal Code, 1860 — Section 376(2)(F), 506
High Courts10 Nov 2023Disposed Of
Parveen Chauhan Vs State Of H.P
High Court Of Himachal Pradesh · (2023) 11 SHI CK 0041
Indian Penal Code, 1860 — Section 376Protection Of Children From Sexual Offences Act, 2012 — Section 6Sexual Offences Act, 2003 — Section 5
High Courts09 Nov 2023Allowed
Kishori Lal Vs State Of H.P. & Ors
High Court Of Himachal Pradesh · (2023) 11 SHI CK 0048
High Courts09 Nov 2023Disposed Of
Om Prakash Vs Land Acquisition Officer Cum-Competent Authority (SLAU) And Another
High Court Of Himachal Pradesh · (2023) 11 SHI CK 0047
High Courts09 Nov 2023Allowed/Disposed Of
Roshan Lal Vs Land Acquisition Officer & Anr
High Court Of Himachal Pradesh · (2023) 11 SHI CK 0046
National Highways Act, 1956 — Section 3, 3G(a), 29(A), 29(A)(6)
High Courts09 Nov 2023Allowed
Mukesh Kumar Vs Sohan Lal
High Court Of Himachal Pradesh · (2023) 11 SHI CK 0045
Code Of Criminal Procedure, 1973 — Section 256, 378Negotiable Instruments Act, 1881 — Section 138Code Of Criminal Procedure, 1898 — Section 247
High Courts09 Nov 2023Disposed Of
Ghna Shyam & Ors Vs Land Acquisition Officer & Anr
High Court Of Himachal Pradesh · (2023) 11 SHI CK 0040
National Highways Act, 1956 — Section 3, 3G(a), 29(A), 29(A)(6)
High Courts09 Nov 2023Disposed Of
Chanchala Devi Vs Land Acquisition Officer Cum-Competent Authority (SLAU) And Another
High Court Of Himachal Pradesh · (2023) 11 SHI CK 0039
High Courts08 Nov 2023Allowed
Desh Raj And Another Vs Munshi Ram And Others
High Court Of Himachal Pradesh · (2023) 11 SHI CK 0021
Specific Relief Act, 1963 — Section 34, 42
High Courts08 Nov 2023Dismissed
Parveen Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2023) 11 SHI CK 0020
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 18, 20, 29, 37, 42(2), 67Indian Penal Code, 1860 — Section 34, 325Public Gambling Act, 1867 — Section 13A
High Courts07 Nov 2023Disposed Of
Hem Raj Vs Land Acquisition Officer & Anr
High Court Of Himachal Pradesh · (2023) 11 SHI CK 0014
National Highways Act, 1956 — Section 3, 3G(a), 29, 29(A)
High Courts07 Nov 2023Disposed Of
Promila Devi Alias Premla Devi Vs Land Acquisition Officer & Anr
High Court Of Himachal Pradesh · (2023) 11 SHI CK 0013
National Highways Act, 1956 — Section 3, 3G(a), 29, 29(A)