High Courts01 Dec 2023Allowed
Achal Bragta Vs State Of H.P
High Court Of Himachal Pradesh · (2023) 12 SHI CK 0005
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 29
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,415 judgments · page 141 of 1,571
High Courts01 Dec 2023Disposed Of
Balak Ram Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2023) 12 SHI CK 0004
Constitution Of India, 1950 — Article 21Indian Penal Code, 1860 — Section 34, 201, 302unlawful Activities (Prevention) Act, 1967 — Section 10, 13, 17, 18, 18A, 18B, 20, 20(8), 21, 38, 39, 40(2), 41, 42, 43D(5)
High Courts01 Dec 2023Allowed
Geeta Kashyap And Others Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2023) 12 SHI CK 0003
Indian Penal Code, 1860 — Section 406, 415, 420Code Of Criminal Procedure, 1973 — Section 173(2), 438, 438(2)
High Courts01 Dec 2023Allowed
Satish Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2023) 12 SHI CK 0002
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 29, 37, 67Evidence Act, 1872 — Section 3, 21, 24, 25, 27Code Of Criminal Procedure, 1973 — Section 161, 162
High Courts01 Dec 2023Dismissed
Anuj Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2023) 12 SHI CK 0001
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 22, 29
High Courts30 Nov 2023Disposed Of
Chatter Singh & Ors Vs Union Of India & Ors
High Court Of Himachal Pradesh · (2023) 11 SHI CK 0090
National Highways Act, 1956 — Section 3
High Courts30 Nov 2023Allowed
Raju Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2023) 11 SHI CK 0089
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 201, 212, 307, 323, 324, 326, 396, 412, 452
High Courts30 Nov 2023Disposed Of
Sardar Singh Chauhan Vs Union Of India & Ors
High Court Of Himachal Pradesh · (2023) 11 SHI CK 0088
National Highways Act, 1956 — Section 3
High Courts30 Nov 2023Allowed
Gurdas Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2023) 11 SHI CK 0087
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 201, 212, 307, 323, 324, 326, 396, 412, 452
High Courts28 Nov 2023Disposed Of
Kumari Mamta & Another Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2023) 11 SHI CK 0086
High Courts28 Nov 2023Disposed Of
Ajay Kumar Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2023) 11 SHI CK 0085
High Courts28 Nov 2023Disposed Of
Anju Sharma And Ors Vs State Of H.P. And Ors
High Court Of Himachal Pradesh · (2023) 11 SHI CK 0084
High Courts28 Nov 2023Disposed Of
Bansi Lal And Others Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2023) 11 SHI CK 0083
High Courts28 Nov 2023Disposed Of
Ravinder Singh Vs State Of H.P. & Ors
High Court Of Himachal Pradesh · (2023) 11 SHI CK 0082
High Courts28 Nov 2023Disposed Of
Sarita Kumari Vs State Of H.P. & Ors
High Court Of Himachal Pradesh · (2023) 11 SHI CK 0081
High Courts28 Nov 2023Disposed Of
Tilak Raj Chadda Vs State Of H.P. And Anr
High Court Of Himachal Pradesh · (2023) 11 SHI CK 0080
High Courts28 Nov 2023Disposed Of
Nek Ram Thakur And Others Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2023) 11 SHI CK 0079
High Courts28 Nov 2023Disposed Of
Kishore Kumar Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2023) 11 SHI CK 0078
High Courts28 Nov 2023Disposed Of
NIrksha Devi Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2023) 11 SHI CK 0077
High Courts28 Nov 2023Dismissed
Pawan Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2023) 11 SHI CK 0076
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 29, 37