High Courts14 Dec 2023Disposed Of
Budhi Singh Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2023) 12 SHI CK 0045
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,415 judgments · page 139 of 1,571
High Courts14 Dec 2023
Duglu Ram Vs Himachal Road Transport Corporation And Another
High Court Of Himachal Pradesh · (2023) 12 SHI CK 0044
High Courts14 Dec 2023
Tule Ram Vs Himachal Road Transport Corporation And Another
High Court Of Himachal Pradesh · (2023) 12 SHI CK 0043
High Courts14 Dec 2023Disposed Of
Kamla Devi Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2023) 12 SHI CK 0042
High Courts13 Dec 2023
Ishwar Singh Vs Himachal Pradesh Tourism Development Corporation Ltd. & Anr
High Court Of Himachal Pradesh · (2023) 12 SHI CK 0032
Constitution Of India, 1950 — Article 14, 16
High Courts13 Dec 2023
Pritam Chand Vs Chaudhary Sarwan Kumar Himachal Pradesh Krishi Vishvavidyalaya Palampur
High Court Of Himachal Pradesh · (2023) 12 SHI CK 0031
High Courts13 Dec 2023
Om Parkash Lakharwal Vs State Of H.P. & Anr
High Court Of Himachal Pradesh · (2023) 12 SHI CK 0030
High Courts13 Dec 2023
Kripal Singh Rana And Others Vs State Of Himachal Pradesh & Ors
High Court Of Himachal Pradesh · (2023) 12 SHI CK 0029
High Courts13 Dec 2023Dismissed
Baldev Singh Vs Diwan Chand
High Court Of Himachal Pradesh · (2023) 12 SHI CK 0028
Negotiable Instruments Act, 1881 — Section 138Code Of Criminal Procedure, 1973 — Section 309, 309(1), 482
High Courts12 Dec 2023Disposed Of
Bija Ram & Anr Vs NHAI & Ors
High Court Of Himachal Pradesh · (2023) 12 SHI CK 0038
National Highways Act, 1956 — Section 3
High Courts12 Dec 2023Disposed Of
Dumnu Ram Through His Lrs. Kaushalya Devi & Ors Vs Collector Land Acquisition NHAI & Ors
High Court Of Himachal Pradesh · (2023) 12 SHI CK 0037
National Highways Act, 1956 — Section 3
High Courts12 Dec 2023Disposed Of
Hem Raj Vs NHAI & Ors
High Court Of Himachal Pradesh · (2023) 12 SHI CK 0036
National Highways Act, 1956 — Section 3
High Courts12 Dec 2023Disposed Of
Ashok Kumar & Anr Vs NHAI & Ors
High Court Of Himachal Pradesh · (2023) 12 SHI CK 0035
National Highways Act, 1956 — Section 3
High Courts12 Dec 2023Dismissed
M/S Himachal Gramin Sanchayka Ltd. & Anr Vs Reserve Bank Of India & Ors
High Court Of Himachal Pradesh · (2023) 12 SHI CK 0034
Companies Act, 1956 — Section 45K, 391, 391(1), 391(2), 391(7), 434, 483, 557Reserve Bank Of India Act, 1934 — Section 45, 45I, 45IA, 45IA(4), 45IA(iv), 45IA(7, 45IB, 45IB(1), 45IC, 45JA, 45I(f), 45MB, 45MB(1), 45MB(2), 45MC, 45MC(b), 45MC, 45MC(1), 45QA(1)
High Courts12 Dec 2023Dismissed
Nitu Arora Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2023) 12 SHI CK 0033
High Courts11 Dec 2023Disposed Of
Chetan And Others Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2023) 12 SHI CK 0041
Indian Penal Code, 1860 — Section 20(8), 34, 300, 307, 320(8), 323, 325, 341, 504Code Of Criminal Procedure, 1973 — Section 320, 482
High Courts11 Dec 2023Dismissed
Inder Dev Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2023) 12 SHI CK 0040
Code Of Criminal Procedure, 1973 — Section 154, 161, 164, 439Indian Penal Code, 1860 — Section 34, 109, 147, 148, 149, 201, 302, 307, 320, 323, 325, 326, 354, 354B, 440Arms Act, 1959 — Section 25
High Courts11 Dec 2023Dismissed
Rakesh Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2023) 12 SHI CK 0039
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 169, 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 29, 52A
High Courts11 Dec 2023Disposed Of
Shekhar Vs National Highway Authority Of India & Anr
High Court Of Himachal Pradesh · (2023) 12 SHI CK 0027
National Highways Act, 1956 — Section 3
High Courts11 Dec 2023Allowed
Sandeep Thakur Alias Sandy Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2023) 12 SHI CK 0026
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 29