High Courts28 Dec 2023Disposed Of

Pradeep Kumar Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2023) 12 SHI CK 0080

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 147, 148, 149, 201, 302, 307, 323, 341Arms Act, 1959 — Section 25, 29B, 30
High Courts28 Dec 2023Dismissed

Sidharth Sharma Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2023) 12 SHI CK 0078

Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 25, 29Code Of Criminal Procedure, 1973 — Section 82Indian Penal Code, 1860 — Section 224
High Courts27 Dec 2023Dismissed

Rakesh Kumar Vs Shashi

High Court Of Himachal Pradesh · (2023) 12 SHI CK 0095

Hindu Marriage Act, 1955 — Section 9, 13(1)(ia), 13(1)(ib), 28Code Of Criminal Procedure, 1973 — Section 125
High Courts27 Dec 2023Dismissed

Subhash Chand Vs Daya Devi & Ors

High Court Of Himachal Pradesh · (2023) 12 SHI CK 0094

Constitution Of India, 1950 — Article 254, 254(2)Hindu Succession Act, 1956 — Section 4(2), 6, 22, 22(1)Evidence Act, 1872 — Section 31
High Courts27 Dec 2023Disposed Of

Naresh Goyal Vs Hemlata Sharma

High Court Of Himachal Pradesh · (2023) 12 SHI CK 0093

Himachal Pradesh Urban Rent Control, Act, 1987 — Section 14(2), 14(3), 14(3)(d), 24(5)
High Courts27 Dec 2023Disposed Of

Ranu Vs Lokender

High Court Of Himachal Pradesh · (2023) 12 SHI CK 0066

Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2
High Courts26 Dec 2023Allowed/Disposed Of

Chuni Lal Vs NHAI & Anr

High Court Of Himachal Pradesh · (2023) 12 SHI CK 0073

National Highways Act, 1956 — Section 3, 3G(a)Arbitration And Conciliation Act, 1996 — Section 29A, 29(A)(6)
High Courts26 Dec 2023Allowed/Disposed Of

Vinod Kumar Vs NHAI & Anr

High Court Of Himachal Pradesh · (2023) 12 SHI CK 0071

National Highways Act, 1956 — Section 3, 3G(a)Arbitration And Conciliation Act, 1996 — Section 29A, 29(A)(6)
High Courts26 Dec 2023Dismissed

Ram Singh Vs NCB

High Court Of Himachal Pradesh · (2023) 12 SHI CK 0070

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 19, 20, 24, 27A, 29, 37, 37(1)
High Courts26 Dec 2023Allowed/Disposed Of

Krishan Pal Vs NHAI & Anr

High Court Of Himachal Pradesh · (2023) 12 SHI CK 0069

National Highways Act, 1956 — Section 3, 3G(a)Arbitration And Conciliation Act, 1996 — Section 29A, 29(A)(6)