High Courts01 Jan 2024Disposed Of
Joginder Singh & Ors Vs Government Of India & Ors
High Court Of Himachal Pradesh · (2024) 01 SHI CK 0019
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,415 judgments · page 136 of 1,571
High Courts01 Jan 2024Dismissed
State Of Himachal Pradesh & Ors Vs Anant Ram & Ors
High Court Of Himachal Pradesh · (2024) 01 SHI CK 0018
High Courts01 Jan 2024Disposed Of
Raghubir Singh And Others Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2024) 01 SHI CK 0017
Code Of Criminal Procedure, 1973 — Section 164, 438Indian Penal Code, 1860 — Section 341, 354A, 354D, 384, 376D, 506, 509Information Technology Act, 2000 — Section 67, 67A
High Courts01 Jan 2024Allowed
Salim Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2024) 01 SHI CK 0006
High Courts01 Jan 2024Disposed Of
Man Mohan Vs National Highway Authority Of India & Anr
High Court Of Himachal Pradesh · (2024) 01 SHI CK 0005
High Courts01 Jan 2024Disposed Of
Keshav Singh Thakur Vs Dr. Y.S. Parmar University Of Horticulture & Forestry Nauni And Others
High Court Of Himachal Pradesh · (2024) 01 SHI CK 0004
High Courts01 Jan 2024Disposed Of
Sonu Ram Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2024) 01 SHI CK 0003
High Courts01 Jan 2024Disposed Of
Om Prakash Vs Government Of India & Ors
High Court Of Himachal Pradesh · (2024) 01 SHI CK 0002
High Courts01 Jan 2024Disposed Of
Natha Singh Vs Land Acquisition Collector & Ors
High Court Of Himachal Pradesh · (2024) 01 SHI CK 0001
High Courts29 Dec 2023Allowed
Devinder Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2023) 12 SHI CK 0092
Indian Penal Code, 1860 — Section 323, 342, 376, 452, 504Code Of Criminal Procedure, 1973 — Section 439
High Courts29 Dec 2023Disposed Of
Naveen Kumari Vs Union Of India & Ors
High Court Of Himachal Pradesh · (2023) 12 SHI CK 0091
National Highways Act, 1956 — Section 3, 3G(a)Arbitration And Conciliation Act, 1996 — Section 29A, 29(A)(6)
High Courts29 Dec 2023Dismissed
Surinder Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2023) 12 SHI CK 0090
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 201, 302, 365Arms Act, 1959 — Section 25, 27
High Courts29 Dec 2023Disposed Of
Hotel Parksun Vs Union Of India & Anr
High Court Of Himachal Pradesh · (2023) 12 SHI CK 0089
National Highways Act, 1956 — Section 3, 3G(a)Arbitration And Conciliation Act, 1996 — Section 29A, 29(A)(6)
High Courts29 Dec 2023Dismissed
Kunal Kapoor Vs Vijay Kumar Verma
High Court Of Himachal Pradesh · (2023) 12 SHI CK 0088
Himachal Pradesh Urban Rent Control, Act, 1987 — Section 14, 14(2)
High Courts29 Dec 2023Allowed
Churamani Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2023) 12 SHI CK 0087
Indian Penal Code, 1860 — Section 279, 304(A), 304(AA), 337Code Of Criminal Procedure, 1973 — Section 438
High Courts29 Dec 2023Dismissed
Dinesh Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2023) 12 SHI CK 0086
Indian Penal Code, 1860 — Section 366, 376, 376(2)(n)Code Of Criminal Procedure, 1973 — Section 438
High Courts29 Dec 2023Disposed Of
Pawan Kumar Vs NHAI & Anr
High Court Of Himachal Pradesh · (2023) 12 SHI CK 0085
National Highways Act, 1956 — Section 3, 3G(a)Arbitration And Conciliation Act, 1996 — Section 29A, 29(A)(6)
High Courts29 Dec 2023Allowed
Vijay Soni Vs State Of H.P
High Court Of Himachal Pradesh · (2023) 12 SHI CK 0084
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 25, 29, 37Code Of Criminal Procedure, 1973 — Section 173
High Courts29 Dec 2023
Neelam Chandel Vs State Of H. P. & Ors
High Court Of Himachal Pradesh · (2023) 12 SHI CK 0083
High Courts29 Dec 2023
Satish Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2023) 12 SHI CK 0082
Constitution Of India, 1950 — Article 14, 20(3), 21Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 29, 37, 42, 53, 67