High Courts26 Dec 2023Disposed Of
Babita Devi Vs NHAI & Anr
High Court Of Himachal Pradesh · (2023) 12 SHI CK 0065
National Highways Act, 1956 — Section 3, 3G(a)Arbitration And Conciliation Act, 1996 — Section 29A, 29(A)(6)
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,415 judgments · page 138 of 1,571
High Courts26 Dec 2023Dismissed
Dalip Azad Vs State Of H.P. & Ors
High Court Of Himachal Pradesh · (2023) 12 SHI CK 0064
Constitution Of India, 1950 — Article 226Himachal Pradesh Panchayati Raj Rules, 1997 — Rule 143Himachal Pradesh Panchayati Raj Act, 1994 — Section 145, 148, 146
High Courts22 Dec 2023Disposed Of
Manjeet Singh Guleria Vs State Of Himachal Pradesh And Another
High Court Of Himachal Pradesh · (2023) 12 SHI CK 0053
High Courts22 Dec 2023Allowed
Surinder Kaur And Others Vs Ram Singh And Others
High Court Of Himachal Pradesh · (2023) 12 SHI CK 0052
Code Of Civil Procedure, 1908 — Section 151
High Courts22 Dec 2023Disposed Of
Babita Parmar And Another Vs State Of Himachal Pradesh And Another
High Court Of Himachal Pradesh · (2023) 12 SHI CK 0051
High Courts22 Dec 2023Dismissed
National Hydro Electric Power Corporation Ltd. And Another Vs Praveen Singh And Others
High Court Of Himachal Pradesh · (2023) 12 SHI CK 0050
High Courts22 Dec 2023Disposed Of
Subhash Sharma Vs State Of Himachal Pradesh And Another
High Court Of Himachal Pradesh · (2023) 12 SHI CK 0049
High Courts21 Dec 2023Allowed/Disposed Of
H.P. Financial Corporation Ltd Vs M/S Singhasan Restaurant & Others
High Court Of Himachal Pradesh · (2023) 12 SHI CK 0055
State Financial Corporation Act, 1951 — Section 31Limitation Act, 1963 — Section 5
High Courts21 Dec 2023Dismissed
Deep Lal Vs Principal Army Public School & Another
High Court Of Himachal Pradesh · (2023) 12 SHI CK 0054
Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2
High Courts20 Dec 2023Dismissed
State Of H.P Vs Shaul Borov
High Court Of Himachal Pradesh · (2023) 12 SHI CK 0057
Himachal Pradesh High Court Rules And Orders, Volume-4, — Rule 5Code Of Criminal Procedure, 1973 — Section 377, 417, 439(4)Indian Penal Code, 1860 — Section 302, 303, 304, 326, 394, 397
High Courts20 Dec 2023
Deepak Jyoti Vs Himachal Pradesh Gramin Bank
High Court Of Himachal Pradesh · (2023) 12 SHI CK 0056
Code Of Criminal Procedure, 1973 — Section 311, 313, 482Negotiable Instruments Act, 1881 — Section 138
High Courts19 Dec 2023Dismissed
General Public Through Villagers Of Hodal Vs Rishi Gupta And Others
High Court Of Himachal Pradesh · (2023) 12 SHI CK 0061
Code Of Criminal Procedure, 1973 — Section 133, 482
High Courts19 Dec 2023Disposed Of
Narender Pal Vs Sohan Lal
High Court Of Himachal Pradesh · (2023) 12 SHI CK 0060
Constitution Of India, 1950 — Article 227
High Courts19 Dec 2023Dismissed
Priti Alias Priya Vs State Of Himachal Pradesh & Another
High Court Of Himachal Pradesh · (2023) 12 SHI CK 0059
Indian Penal Code, 1860 — Section 376Code Of Criminal Procedure, 1973 — Section 154, 164, 320, 482
High Courts19 Dec 2023Dismissed
Sudhakar Sharma & Others Vs Nandini Mishra & Others
High Court Of Himachal Pradesh · (2023) 12 SHI CK 0058
Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Order 7 Rule 11 (d)Specific Relief Act, 1963 — Section 34
High Courts18 Dec 2023Dismissed
Guresh Kumar Vs Khem Raj Sharma
High Court Of Himachal Pradesh · (2023) 12 SHI CK 0063
Himachal Pradesh Urban Rent Control Act, 1987 — Section 14(3)(a)(i), 24(5)
High Courts18 Dec 2023Disposed Of
Tulsi Ram Vs State Of Himachal Pradesh And Another
High Court Of Himachal Pradesh · (2023) 12 SHI CK 0062
Constitution Of India, 1950 — Article 14
High Courts15 Dec 2023Allowed
Rohit Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2023) 12 SHI CK 0048
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 29, 37
High Courts14 Dec 2023Allowed
Ishwar Dass Sharma Vs State Of Himachal Pradesh And Another
High Court Of Himachal Pradesh · (2023) 12 SHI CK 0047
High Courts14 Dec 2023Disposed Of
Naresh Joshi Vs Virender Sharma & Anr
High Court Of Himachal Pradesh · (2023) 12 SHI CK 0046