High Courts11 Dec 2023Disposed Of
Deepak Manta Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2023) 12 SHI CK 0025
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,415 judgments · page 140 of 1,571
High Courts11 Dec 2023Disposed Of
M/S Hindustan Salts Ltd Vs Union Of India & Ors
High Court Of Himachal Pradesh · (2023) 12 SHI CK 0024
High Courts11 Dec 2023Dismissed
Govind Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2023) 12 SHI CK 0023
Indian Penal Code, 1860 — Section 201, 302, 380, 452
High Courts08 Dec 2023Allowed
Shivani Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2023) 12 SHI CK 0022
Constitution Of India, 1950 — Article 20Prevention Of Corruption Act, 1998 — Section 12, 13(1)(a), 13(2)Indian Penal Code, 1860 — Section 120B, 409, 420
High Courts08 Dec 2023Dismissed
State Of H.P Vs Subhash Chand
High Court Of Himachal Pradesh · (2023) 12 SHI CK 0021
Probation Of Offenders Act, 1958 — Section 4Indian Penal Code, 1860 — Section 279, 304A
High Courts08 Dec 2023Dismissed
Nimesh Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2023) 12 SHI CK 0020
Indian Penal Code, 1860 — Section 34, 147, 149, 323, 342, 382, 452, 506Identification Of Prisoners Act, 1920 — Section 5Code Of Criminal Procedure, 1973 — Section 311A
High Courts07 Dec 2023Dismissed
A.K. Aggarwal Vs Vijender Kumar Jain And Others
High Court Of Himachal Pradesh · (2023) 12 SHI CK 0017
Constitution Of India, 1950 — Article 226Negotiable Instruments Act, 1881 — Section 138, 141, 141(2)Code Of Criminal Procedure, 1973 — Section 173(2), 155(2), 156(1), 228, 397, 482
High Courts07 Dec 2023Dismissed
Sanjeev Kumar Vs State Of H.P
High Court Of Himachal Pradesh · (2023) 12 SHI CK 0016
Indian Penal Code, 1860 — Section 341, 354, 506Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(I)(XI)Code Of Criminal Procedure, 1973 — Section 313, 315, 482
High Courts07 Dec 2023Dismissed
Pradeep Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2023) 12 SHI CK 0015
Constitution Of India, 1950 — Article 21, 136, 226Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 21, 29, 35, 37Indian Penal Code, 1860 — Section 120B, 302, 379, 407, 408
High Courts07 Dec 2023Dismissed
Asif Saifi @ Bablu Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2023) 12 SHI CK 0014
Indian Penal Code, 1860 — Section 354A, 452, 509Protection Of Children From Sexual Offences Act, 2012 — Section 8, 12Code Of Criminal Procedure, 1973 — Section 164
High Courts06 Dec 2023Allowed
Santosh Sharma Vs State Of H.P. & Ors
High Court Of Himachal Pradesh · (2023) 12 SHI CK 0019
High Courts06 Dec 2023Dismissed
Yogeshwari Devi Bhardwaj Vs State Of H.P. And Ors
High Court Of Himachal Pradesh · (2023) 12 SHI CK 0018
Constitution Of India, 1950 — Article 226
High Courts05 Dec 2023Dismissed
State Of H.P Vs Chaman Lal Bali And Others
High Court Of Himachal Pradesh · (2023) 12 SHI CK 0010
High Courts05 Dec 2023
Saroj Kumar Vs Harminder
High Court Of Himachal Pradesh · (2023) 12 SHI CK 0009
Constitution Of India, 1950 — Article 21Evidence Act, 1872 — Section 45, 73Negotiable Instruments Act, 1881 — Section 138
High Courts05 Dec 2023Allowed
Suresh Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2023) 12 SHI CK 0008
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 29
High Courts05 Dec 2023Dismissed
Devender Kallu @ Kallu Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2023) 12 SHI CK 0007
Indian Penal Code, 1860 — Section 363, 376, 376(3)Protection Of Children From Sexual Offences Act, 2012 — Section 6Sexual Offences Act, 2003 — Section 5
High Courts04 Dec 2023Dismissed
Ankush Sood Vs Nitika Sood
High Court Of Himachal Pradesh · (2023) 12 SHI CK 0013
High Courts04 Dec 2023Dismissed
Narender Kumar Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2023) 12 SHI CK 0012
High Courts04 Dec 2023Disposed Of
Bishamber Dutt Bhardwaj Vs State Of Himachal Pradesh And Another
High Court Of Himachal Pradesh · (2023) 12 SHI CK 0011
Constitution Of India, 1950 — Article 14, 16
High Courts01 Dec 2023Disposed Of
Suraj Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2023) 12 SHI CK 0006
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 29, 37, 67Indian Penal Code, 1860 — Section 392, 397Code Of Criminal Procedure, 1973 — Section 161, 162