High Courts07 Nov 2023Dismissed
Ravi Kant Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2023) 11 SHI CK 0012
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,415 judgments · page 144 of 1,571
High Courts07 Nov 2023Dismissed
Karamveer Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2023) 11 SHI CK 0011
Constitution Of India, 1950 — Article 21
High Courts07 Nov 2023Dismissed
Saddam Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2023) 11 SHI CK 0010
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 19, 22, 24, 27A, 29, 37, 37(1)(b)(ii), 52ACode Of Criminal Procedure, 1973 — Section 439
High Courts06 Nov 2023Disposed Of
Gopal Singh Vs State Of Himachal Pradesh & Others
High Court Of Himachal Pradesh · (2023) 11 SHI CK 0019
High Courts06 Nov 2023Dismissed
Rita Devi Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2023) 11 SHI CK 0018
High Courts06 Nov 2023Disposed Of
Mohar Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2023) 11 SHI CK 0017
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 37Code Of Criminal Procedure, 1973 — Section 439
High Courts06 Nov 2023Disposed Of
Rajeev Bharti Vs Parinita & Anr
High Court Of Himachal Pradesh · (2023) 11 SHI CK 0016
Code Of Criminal Procedure, 1973 — Section 125
High Courts06 Nov 2023Allowed
Ravi Kumar Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2023) 11 SHI CK 0015
Code Of Criminal Procedure, 1973 — Section 173(2), 482Indian Penal Code, 1860 — Section 279, 337
High Courts04 Nov 2023Dismissed/Disposed Of
Municipal Corporation, Nahan And Anr Vs Ashwani Saini And Anr
High Court Of Himachal Pradesh · (2023) 11 SHI CK 0034
Code Of Civil Procedure, 1908 — Order 7 Rule 14(3)
High Courts04 Nov 2023
Anil Kumar Vs HRTC And Others
High Court Of Himachal Pradesh · (2023) 11 SHI CK 0033
High Courts04 Nov 2023Dismissed
Ramesh Kumar @ Rinku Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2023) 11 SHI CK 0032
Indian Penal Code, 1860 — Section 302
High Courts04 Nov 2023Disposed Of
Tej Singh Thakur & Ors Vs State Of H.P. & Ors
High Court Of Himachal Pradesh · (2023) 11 SHI CK 0031
High Courts04 Nov 2023Allowed/Disposed Of
Executive Engineer, Swan River Flood Management Project Division, Haroli Vs H.S. Engineering And Associat And Others
High Court Of Himachal Pradesh · (2023) 11 SHI CK 0030
Arbitration And Conciliation Act, 1996 — Section 27
High Courts04 Nov 2023Dismissed
Jagat Ram Vs Twarku Devi
High Court Of Himachal Pradesh · (2023) 11 SHI CK 0029
Protection Of Women From Domestic Violence Act, 2005 — Section 12, 29Code Of Criminal Procedure, 1973 — Section 125
High Courts04 Nov 2023Allowed
Neelam Vs Balbir Singh
High Court Of Himachal Pradesh · (2023) 11 SHI CK 0028
Hindu Marriage Act, 1955 — Section 9Code Of Civil Procedure, 1908 — Section 24
High Courts04 Nov 2023Disposed Of
Vijay Khatri Vs State Of H.P
High Court Of Himachal Pradesh · (2023) 11 SHI CK 0027
Code Of Criminal Procedure, 1973 — Section 173(2), 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 18, 19, 37
High Courts04 Nov 2023Disposed Of
Kaushal Bhardwaj Vs Sharmila
High Court Of Himachal Pradesh · (2023) 11 SHI CK 0026
Code Of Civil Procedure, 1908 — Section, 151, Order 23 Rule 3
High Courts04 Nov 2023
Rachita Vs Sushma Aggarwal And Others
High Court Of Himachal Pradesh · (2023) 11 SHI CK 0024
Limitation Act, 1963 — Section 137Code Of Civil Procedure, 1908 — Section 151, Order 9 Rule 7
High Courts04 Nov 2023Disposed Of
Narinder Kumar Vs Ravinder Mahajan And Another
High Court Of Himachal Pradesh · (2023) 11 SHI CK 0023
Code Of Civil Procedure, 1908 — Order 12 Rule 22, Order 41 Rule 27Motor Vehicles Act, 1988 — Section 166, 173Indian Penal Code, 1860 — Section 279, 337, 338
High Courts04 Nov 2023Allowed/Disposed Of
Executive Engineer, Swan River Flood Management Project Division, Haroli Vs H.S. Engineering And Associates And Others
High Court Of Himachal Pradesh · (2023) 11 SHI CK 0022
Arbitration And Conciliation Act, 1996 — Section 27