High Courts30 Oct 2023Dismissed
Himachal Pradesh Tourism Development Corporation Vs M/S Modern Sanitary Engineers
High Court Of Himachal Pradesh · (2023) 10 SHI CK 0071
Arbitration And Conciliation Act, 1996 — Section 11, 11(6), 34, 34(3), 34(4), 37
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,415 judgments · page 146 of 1,571
High Courts30 Oct 2023Disposed Of
Hardei Thakur Vs State Of H.P. And Anr
High Court Of Himachal Pradesh · (2023) 10 SHI CK 0070
High Courts30 Oct 2023Disposed Of
Subhash Chand Vs H.R.T.C. And Ors
High Court Of Himachal Pradesh · (2023) 10 SHI CK 0069
High Courts30 Oct 2023Disposed Of
Asha Sisodia And Another Vs State Of H.P. And Another
High Court Of Himachal Pradesh · (2023) 10 SHI CK 0068
High Courts30 Oct 2023Dismissed
Union Of India And Others Vs Sanjay Sharma And Another
High Court Of Himachal Pradesh · (2023) 10 SHI CK 0067
High Courts30 Oct 2023Disposed Of
Rajender Kumar Alias Inder Singh And Another Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2023) 10 SHI CK 0066
High Courts30 Oct 2023Disposed Of
Deepa Kansal Vs State Of H.P. And Ors
High Court Of Himachal Pradesh · (2023) 10 SHI CK 0065
High Courts27 Oct 2023Disposed Of
Sita Ram Vs State Of H.P. & Ors
High Court Of Himachal Pradesh · (2023) 10 SHI CK 0084
Constitution Of India, 1950 — Article 21
High Courts26 Oct 2023Disposed Of
Kanta Devi Vs State Of Himachal Pradesh & Ors
High Court Of Himachal Pradesh · (2023) 10 SHI CK 0083
High Courts26 Oct 2023Disposed Of
Hardev Koundal Vs State Of Himachal Pradesh & Ors
High Court Of Himachal Pradesh · (2023) 10 SHI CK 0082
High Courts26 Oct 2023Disposed Of
Suresh Pal Vs HPSEBL Through Executive Director (Personal) & Ors
High Court Of Himachal Pradesh · (2023) 10 SHI CK 0081
High Courts26 Oct 2023Disposed Of
Satpal Vs State Of Himachal Pradesh & Ors
High Court Of Himachal Pradesh · (2023) 10 SHI CK 0080
High Courts20 Oct 2023Disposed Of
Hukmi Ram Sharma Vs State Of HP. And Ors
High Court Of Himachal Pradesh · (2023) 10 SHI CK 0064
High Courts20 Oct 2023Disposed Of
Ashoka Vs State Of H.P. And Ors
High Court Of Himachal Pradesh · (2023) 10 SHI CK 0063
High Courts20 Oct 2023Disposed Of
Ravinder Kumar Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2023) 10 SHI CK 0062
High Courts20 Oct 2023Disposed Of
Vishal Chaudhary & Others Vs State Of Himachal Pradesh & Others
High Court Of Himachal Pradesh · (2023) 10 SHI CK 0061
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 34, 201, 363, 366A, 376, 506Protection Of Children From Sexual Offences Act, 2012 — Section 6
High Courts20 Oct 2023Allowed
Pushaphas Kumar Sharma Vs Himachal Pradesh State Electricity Board Ltd
High Court Of Himachal Pradesh · (2023) 10 SHI CK 0060
Constitution Of India, 1950 — Article 226
High Courts18 Oct 2023Disposed Of
Bharti Sharma Vs State Of H.P. And Ors
High Court Of Himachal Pradesh · (2023) 10 SHI CK 0057
High Courts18 Oct 2023Disposed Of
Seema Devi Vs State Of H.P. And Ors
High Court Of Himachal Pradesh · (2023) 10 SHI CK 0056
High Courts17 Oct 2023Dismissed
Har Devi Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2023) 10 SHI CK 0059