High Courts05 Oct 2023Dismissed
Hem Raj Vs State Of H.P. & Ors
High Court Of Himachal Pradesh · (2023) 10 SHI CK 0015
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,415 judgments · page 149 of 1,571
High Courts05 Oct 2023Disposed Of
Paras Ram Chauhan And Anr Vs State Of H.P. And Ors
High Court Of Himachal Pradesh · (2023) 10 SHI CK 0014
High Courts05 Oct 2023Disposed Of
Reeta Sharma & Others Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2023) 10 SHI CK 0013
High Courts05 Oct 2023Disposed Of
Punjab National Bank Vs Ved Prakash
High Court Of Himachal Pradesh · (2023) 10 SHI CK 0012
High Courts05 Oct 2023Allowed
M/s Sanya Enterprises Vs Ranjeet Singh And Others
High Court Of Himachal Pradesh · (2023) 10 SHI CK 0011
Limitation Act, 1963 — Article 54, 58Code Of Civil Procedure, 1908 — Order 7 Rule 11, Order 30 Rule 1, Order 30 Rule 2Partnership Act, 1932 — Section 4, 69(2)
High Courts04 Oct 2023Disposed Of
Sheelo Devi Vs State Of Himachal Pradesh And Ors
High Court Of Himachal Pradesh · (2023) 10 SHI CK 0009
High Courts04 Oct 2023Disposed Of
Shanti Sager Vs State Of Himachal Pradesh And Ors
High Court Of Himachal Pradesh · (2023) 10 SHI CK 0008
High Courts03 Oct 2023Disposed Of
Rakesh Kumar Vs State Of Himachal Pradesh And Another
High Court Of Himachal Pradesh · (2023) 10 SHI CK 0007
Constitution Of India, 1950 — Article 226
High Courts03 Oct 2023Disposed Of
Naresh Kumar Vs State Of Himachal Pradesh And Another
High Court Of Himachal Pradesh · (2023) 10 SHI CK 0006
High Courts03 Oct 2023Disposed Of
Ranjana Kumar Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2023) 10 SHI CK 0005
High Courts03 Oct 2023Disposed Of
Manoj Kumar Vs State Of Himachal Pradesh And Another
High Court Of Himachal Pradesh · (2023) 10 SHI CK 0004
High Courts03 Oct 2023Disposed Of
Rajeev Kumar Vs State Of Himachal Pradesh And Another
High Court Of Himachal Pradesh · (2023) 10 SHI CK 0003
High Courts03 Oct 2023Disposed Of
Beli Ram Vs State Of Himachal Pradesh And Another
High Court Of Himachal Pradesh · (2023) 10 SHI CK 0002
High Courts03 Oct 2023Disposed Of
Harish Kumar Vs State Of Himachal Pradesh And Another
High Court Of Himachal Pradesh · (2023) 10 SHI CK 0001
High Courts29 Sept 2023Disposed Of
Arvind Kumar & Others Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2023) 09 SHI CK 0079
High Courts29 Sept 2023Dismissed
Rajender Singh And Others Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2023) 09 SHI CK 0078
High Courts28 Sept 2023Dismissed
Gopal Tanta Vs Anita Tanta
High Court Of Himachal Pradesh · (2023) 09 SHI CK 0074
Code Of Civil Procedure, 1908 — Order 41 Rule 33, Order 59 Rule 10(4)Hindu Marriage Act, 1955 — Section 9, 13, 13(1)(i), 13(1A), 23, 23(1), 23(1)(b)Guardian And Wards Act, 1890 — Section 25
High Courts28 Sept 2023Dismissed
Station Commander, Air Force Station, Dalhousie And Another Vs Ranbir Singh And Others
High Court Of Himachal Pradesh · (2023) 09 SHI CK 0073
Constitution Of India, 1950 — Article 133(1)(a)Code Of Civil Procedure, 1908 — Section 100, 109, Order 1 Rule 8
High Courts28 Sept 2023Disposed Of
Guman Singh Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2023) 09 SHI CK 0072
High Courts28 Sept 2023Disposed Of
Premu And Another Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2023) 09 SHI CK 0071