High Courts18 Sept 2023Disposed Of
Kedar Nath Vs State Of H.P. & Ors
High Court Of Himachal Pradesh · (2023) 09 SHI CK 0041
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,415 judgments · page 152 of 1,571
High Courts18 Sept 2023Disposed Of
Jai Pal Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2023) 09 SHI CK 0040
High Courts18 Sept 2023Dismissed
Jan Kalyan Sangharsh Samiti Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2023) 09 SHI CK 0039
Constitution Of India, 1950 — Article 14Code Of Civil Procedure, 1908 — Section 151
High Courts18 Sept 2023Allowed
M/S Rudra-XI Infrastructure Pvt. Ltd Vs Municipal Corporation Shimla
High Court Of Himachal Pradesh · (2023) 09 SHI CK 0038
Constitution Of India, 1950 — Article 142(1), 226Code Of Civil Procedure, 1908 — Section 151Arbitration And Conciliation Act, 1996 — Section 9, 24, 24(2)
High Courts15 Sept 2023
Shashi Bala & Ors Vs State Of H.P. & Ors
High Court Of Himachal Pradesh · (2023) 09 SHI CK 0037
High Courts15 Sept 2023Dismissed
Dushyant Kumar Vs State Of Himachal Pradesh And Another
High Court Of Himachal Pradesh · (2023) 09 SHI CK 0036
High Courts15 Sept 2023Dismissed
Rajneesh Koundal Vs State Of H.P. & Anr
High Court Of Himachal Pradesh · (2023) 09 SHI CK 0035
High Courts15 Sept 2023Disposed Of
Rajesh Kanwar Vs Union Of India And Ors
High Court Of Himachal Pradesh · (2023) 09 SHI CK 0034
Constitution Of India, 1950 — Article 226
High Courts15 Sept 2023Disposed Of
Asrupi Devi Vs HPTDC & Anr
High Court Of Himachal Pradesh · (2023) 09 SHI CK 0033
Constitution Of India, 1950 — Article 14, 16
High Courts14 Sept 2023Disposed Of
Laxmender Singh Vs Municipal Corporation, Solan And Another
High Court Of Himachal Pradesh · (2023) 09 SHI CK 0032
High Courts13 Sept 2023Disposed Of
Hans Raj Vs Manjeet Singh Jhamta
High Court Of Himachal Pradesh · (2023) 09 SHI CK 0031
Code Of Criminal Procedure, 1973 — Section 320, 320(1), 320(9), 397, 401Negotiable Instruments Act, 1881 — Section 138, 147
High Courts12 Sept 2023Allowed
Sukh Chain Singh (Since Deceased) Through His Lrs And Others Vs Bhagat Ram Kaswal (Since Deceased) Through His Lrs And Others
High Court Of Himachal Pradesh · (2023) 09 SHI CK 0030
High Courts11 Sept 2023
Virender Sharma Vs State Of H.P
High Court Of Himachal Pradesh · (2023) 09 SHI CK 0026
Code Of Criminal Procedure, 1973 — Section 154,173(2), 439Indian Penal Code, 1860 — Section 307Arms Act, 1959 — Section 25
High Courts11 Sept 2023Allowed
Nitish Kumar Mukesh Vs State Of H.P
High Court Of Himachal Pradesh · (2023) 09 SHI CK 0025
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 201, 420, 466, 467, 468, 471
High Courts11 Sept 2023Disposed Of
Niranjana Sharma Vs State Of H.P. & Ors
High Court Of Himachal Pradesh · (2023) 09 SHI CK 0024
High Courts11 Sept 2023Allowed
Mohinder Singh Vs Gurbax Singh (Since Deceased) Through His Lrs
High Court Of Himachal Pradesh · (2023) 09 SHI CK 0023
Constitution Of India, 1950 — Article 142Limitation Act, 1963 — Article 63, 65Specific Relief Act, 1963 — Section 38, 39, 54
High Courts08 Sept 2023Partly Allowed
Shivalik Agro Poly Products Ltd. Vs State Of Himachal Pradesh & Ors.
High Court Of Himachal Pradesh · (2023) 09 SHI CK 3139
Companies ActIndustrial Disputes Act, 1947-Section 10, 2(s), 25-F, 25NAir Force Act, 1950
High Courts08 Sept 2023Dismissed
Suman Kumar Shukla Vs State Of Himachal Pradesh & Another
High Court Of Himachal Pradesh · (2023) 09 SHI CK 0022
High Courts08 Sept 2023Disposed Of
Strega Modular Furniture Pvt. Ltd Vs Pt. Jawahar Lal Nahru Government Medical College
High Court Of Himachal Pradesh · (2023) 09 SHI CK 0021
Arbitration And Conciliation Act, 1996 — Section 11(6), 11(8)
High Courts08 Sept 2023Disposed Of
M/s Oasis Enterprises Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2023) 09 SHI CK 0020
Arbitration And Conciliation Act, 1996 — Section 11(6), 11(8)