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High Court Of Himachal Pradesh judgments

31,415 judgments · page 155 of 1,571

High Courts24 Aug 2023Dismissed

Noop Ram @ Shakti Vs State Of H.P

High Court Of Himachal Pradesh · (2023) 08 SHI CK 0123

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 376Protection Of Children From Sexual Offences Act, 2012 — Section 4, 6
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High Courts24 Aug 2023

State Of H.P Vs Ram Parkash

High Court Of Himachal Pradesh · (2023) 08 SHI CK 0122

Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 50Code Of Criminal Procedure, 1973 — Section 313, 377(3)
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High Courts23 Aug 2023Dismissed

Rohtash Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2023) 08 SHI CK 0143

Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 41, 41(2), 41(3), 42, 42(2), 43, 50, 50(1), 54Code Of Criminal Procedure, 1973 — Section 91, 100, 161, 311, 313
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High Courts23 Aug 2023Partly Allowed

Suraj Alias Thoia Alias Dumba Vs State Of H.P

High Court Of Himachal Pradesh · (2023) 08 SHI CK 0141

Indian Penal Code, 1860 — Section 71, 342, 361, 363, 366, 375, 376, 506Protection Of Children From Sexual Offences Act, 2012 — Section 6Code Of Criminal Procedure, 1973 — Section 31, 31(1), 164, 313, 357(1), 421, 428
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High Courts23 Aug 2023Disposed Of

Ashik Ali Vs State Of H.P

High Court Of Himachal Pradesh · (2023) 08 SHI CK 0139

Code Of Criminal Procedure, 1973 — Section 216, 397, 401Indian Penal Code, 1860 — Section 279, 337Motor Vehicles Act, 1988 — Section 187
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High Courts22 Aug 2023Disposed Of

Reeta Vs State Of H.P

High Court Of Himachal Pradesh · (2023) 08 SHI CK 0117

Code Of Criminal Procedure, 1973 — Section 437, 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 29, 42(2)
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