High Courts18 Aug 2023Disposed Of
Roshan Lal Vs State Of H.P. & Ors
High Court Of Himachal Pradesh · (2023) 08 SHI CK 0096
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,415 judgments · page 157 of 1,571
High Courts18 Aug 2023Disposed Of
SD Senior Secondary School, Ganj Baza Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2023) 08 SHI CK 0095
High Courts17 Aug 2023Disposed Of
Ravinder Kumar Vs State Of Himachal Pradesh & Another
High Court Of Himachal Pradesh · (2023) 08 SHI CK 0094
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 279, 337Motor Vehicles Act, 1988 — Section 181
High Courts17 Aug 2023Dismissed
M/S Vikas Mushroom Farm And Anr Vs Authorized Officer, State Bank Of India & Ors
High Court Of Himachal Pradesh · (2023) 08 SHI CK 0093
Constitution Of India, 1950 — Article 14, 19, 21Banking Regulation Act, 1949 — Section 21, 35ASecuritisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 13(4), 17
High Courts17 Aug 2023Disposed Of
Ram Swaroop Vs State Of H.P. & Ors
High Court Of Himachal Pradesh · (2023) 08 SHI CK 0092
High Courts17 Aug 2023Disposed Of
Narayan Singh Vs State Of Himachal Pradesh & Others
High Court Of Himachal Pradesh · (2023) 08 SHI CK 0091
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 307, 363, 376Protection Of Children From Sexual Offences Act, 2012 — Section 6
High Courts17 Aug 2023Disposed Of
Happy Young Industrial Training Institute Vs State Of Himachal Pradesh & Others
High Court Of Himachal Pradesh · (2023) 08 SHI CK 0090
High Courts17 Aug 2023Allowed
Sunita Kashyap And Another Vs State Of H.P And Another
High Court Of Himachal Pradesh · (2023) 08 SHI CK 0089
Code Of Criminal Procedure, 1973 — Section 173(2), 482Indian Penal Code, 1860 — Section 34, 201, 323, 342, 355, 500, 504, 506
High Courts17 Aug 2023Disposed Of
Shanti Devi And Another Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2023) 08 SHI CK 0088
High Courts17 Aug 2023Disposed Of
Kuldip Singh Vs State Of H.P. And Another
High Court Of Himachal Pradesh · (2023) 08 SHI CK 0087
High Courts17 Aug 2023
Harnek Singh Vs State Of H.P
High Court Of Himachal Pradesh · (2023) 08 SHI CK 0086
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 201, 379B, 382, 411Evidence Act, 1872 — Section 27
High Courts17 Aug 2023Disposed Of
Dheeraj Kumar & Others Vs State Of Himachal Pradesh & Another
High Court Of Himachal Pradesh · (2023) 08 SHI CK 0085
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 34, 498AHindu Marriage Act, 1955 — Section 13B
High Courts17 Aug 2023Disposed Of
Dr. Kewal Krishan And Others Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2023) 08 SHI CK 0084
High Courts16 Aug 2023Allowed
Vijay Kumar Vs State Of HP And Others
High Court Of Himachal Pradesh · (2023) 08 SHI CK 0083
Constitution Of India, 1950 — Article 136, 142
High Courts16 Aug 2023Disposed Of
Sunder Lal Vs H.P.U. & Anr
High Court Of Himachal Pradesh · (2023) 08 SHI CK 0082
High Courts16 Aug 2023
M/s Corporate Care Vs State Of Himachal Pradesh & Others
High Court Of Himachal Pradesh · (2023) 08 SHI CK 0081
High Courts16 Aug 2023Dismissed
Shobha Ram & Another Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2023) 08 SHI CK 0080
High Courts16 Aug 2023Disposed Of
Jaishi Ram Vs State Of H.P. & Ors
High Court Of Himachal Pradesh · (2023) 08 SHI CK 0079
High Courts16 Aug 2023Disposed Of
Kamla Devi Vs State Of H.P. & Ors
High Court Of Himachal Pradesh · (2023) 08 SHI CK 0078
High Courts16 Aug 2023Disposed Of
Oriental Insurance Co. Ltd Vs Anil Kumar & Another
High Court Of Himachal Pradesh · (2023) 08 SHI CK 0077
Code Of Civil Procedure, 1908 — Order 47 Rule 27