High Courts04 Aug 2023Dismissed
Rishabh Sharma Vs State Of H.P & Anr
High Court Of Himachal Pradesh · (2023) 08 SHI CK 0035
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,415 judgments · page 160 of 1,571
High Courts04 Aug 2023Dismissed
Pevinder Kumar Vs Manoj Joshi & Another
High Court Of Himachal Pradesh · (2023) 08 SHI CK 0034
Code Of Criminal Procedure, 1973 — Section 202, 482Indian Penal Code, 1860 — Section 34, 120B, 302, 376, 376(2), 500, 501Protection Of Children From Sexual Offences Act, 2012 — Section 4
High Courts04 Aug 2023Disposed Of
Arun Kumar Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2023) 08 SHI CK 0033
High Courts04 Aug 2023Allowed
Vipin Saini Vs Himachal Pradesh Private Educational Institutions Regulatory Commission
High Court Of Himachal Pradesh · (2023) 08 SHI CK 0032
High Courts04 Aug 2023Disposed Of
Jahid Hussain Vs State Of Himachal Pradesh & Others
High Court Of Himachal Pradesh · (2023) 08 SHI CK 0028
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 353, 354, 506, 509
High Courts04 Aug 2023Disposed Of
Abhilash @ Kittu Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2023) 08 SHI CK 0027
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 376, 506Protection Of Children From Sexual Offences Act, 2012 — Section 8
High Courts04 Aug 2023Disposed Of
Upender Verma Alias Opender Verma Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2023) 08 SHI CK 0026
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 29, 37, 61, 85
High Courts03 Aug 2023Allowed
State Of Himachal Pradesh & Others Vs Ramesh Chand
High Court Of Himachal Pradesh · (2023) 08 SHI CK 0031
High Courts03 Aug 2023Allowed
Pawan Dhall Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2023) 08 SHI CK 0030
Indian Penal Code, 1860 — Section 147, 148, 149, 323, 452, 506
High Courts03 Aug 2023Disposed Of
Kapil Razta Vs State Of H.P
High Court Of Himachal Pradesh · (2023) 08 SHI CK 0029
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 201, 302
High Courts03 Aug 2023Disposed Of
Sansar Chand Vs State Of H.P & Others
High Court Of Himachal Pradesh · (2023) 08 SHI CK 0025
High Courts03 Aug 2023Disposed Of
Dina Nath Vs H.P.U. & Anr
High Court Of Himachal Pradesh · (2023) 08 SHI CK 0024
High Courts03 Aug 2023Dismissed
Avinash Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2023) 08 SHI CK 0023
High Courts03 Aug 2023Allowed
Dharmendra Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2023) 08 SHI CK 0022
Indian Penal Code, 1860 — Section 147, 148, 149, 323, 452, 506
High Courts03 Aug 2023Disposed Of
Balak Ram Vs H.P.U. & Anr
High Court Of Himachal Pradesh · (2023) 08 SHI CK 0021
High Courts03 Aug 2023Disposed Of
Muni Lal Bhardwaj Vs H.P.U. & Anr
High Court Of Himachal Pradesh · (2023) 08 SHI CK 0020
High Courts03 Aug 2023Disposed Of
Manohar Lal & Others Vs State Of Himachal Pradesh & Others
High Court Of Himachal Pradesh · (2023) 08 SHI CK 0019
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 34, 323, 452, 504, 506
High Courts03 Aug 2023Allowed
Sandeep Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2023) 08 SHI CK 0018
Indian Penal Code, 1860 — Section 147, 148, 149, 323, 506, 452
High Courts03 Aug 2023Dismissed
Amandeep Singh Godhan Vs Central Bureau Of Investigation
High Court Of Himachal Pradesh · (2023) 08 SHI CK 0017
Code Of Criminal Procedure, 1973 — Section 173(2), 482Indian Penal Code, 1860 — Section 120B, 420, 471Prevention Of Corruption Act, 1988 — Section 13(1)(d), 13(2)
High Courts03 Aug 2023Allowed
Mohammad Aadil Vs State Of H.P
High Court Of Himachal Pradesh · (2023) 08 SHI CK 0016
Constitution Of India, 1950 — Article 21Indian Penal Code, 1860 — Section 34, 201, 302Code Of Criminal Procedure, 1973 — Section 154