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High Court Of Himachal Pradesh judgments

31,415 judgments · page 164 of 1,571

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High Courts21 Jul 2023Dismissed

Churagu Devi (Deceased) Through Her Lrs And Ors Vs Ram Lal

High Court Of Himachal Pradesh · (2023) 07 SHI CK 0076

Constitution Of India, 1950 — Article 226Code Of Civil Procedure, 1908 — Section 113, 114, 151, Order 2 Rule 2, Order 23 Rule 1, Order 47 Rule 1, Order 41 Rule 27
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High Courts20 Jul 2023Allowed

Sharwan Kumar Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2023) 07 SHI CK 0072

Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20
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High Courts19 Jul 2023Dismissed

Karam Chand Vs Taro Devi And Another

High Court Of Himachal Pradesh · (2023) 07 SHI CK 0075

Hindu Marriage Act, 1955 — Section 24, 25
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High Courts19 Jul 2023Allowed

Nathu Ram & Another Vs State Of H.P. & Others

High Court Of Himachal Pradesh · (2023) 07 SHI CK 0074

Constitution Of India, 1950 — Article 19(1)(b), 21, 226, 300ACode Of Civil Procedure, 1908 — Section 80Land Acquisition Act, 1894 — Section 4
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High Courts19 Jul 2023Dismissed

Sakshi Chauhan Vs Dr. Yashwant Singh Parmar University & Others

High Court Of Himachal Pradesh · (2023) 07 SHI CK 0073

Constitution Of India, 1950 — Article 142
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High Courts18 Jul 2023Allowed

Narender Singh Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2023) 07 SHI CK 0068

Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 29Code Of Criminal Procedure, 1973 — Section 173, 439
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High Courts18 Jul 2023Dismissed

State Of Himachal Pradesh And Another Vs Dr. Vivek Sharma And Others

High Court Of Himachal Pradesh · (2023) 07 SHI CK 0067

Constitution Of India, 1950 — Article 309Himachal Pradesh Civil Services (Category/Post Wise Revised Pay) Rules, 2012 — Rule 5(ii)
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High Courts17 Jul 2023Allowed

Ranjeet Singh Vs State Of H.P & Ors

High Court Of Himachal Pradesh · (2023) 07 SHI CK 0071

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High Courts17 Jul 2023Disposed Of

Ramji Dass Vs State Of H.P. & Ors

High Court Of Himachal Pradesh · (2023) 07 SHI CK 0070

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High Courts17 Jul 2023Disposed Of

Deepak Saini Vs State And Anr

High Court Of Himachal Pradesh · (2023) 07 SHI CK 0069

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High Courts17 Jul 2023Disposed Of

Virender Kumar Chaturvedi & Anr Vs Shashi Awasthi

High Court Of Himachal Pradesh · (2023) 07 SHI CK 0066

Code Of Civil Procedure, 1908 — Order 38 Rule 5
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High Courts17 Jul 2023

Nisha Rani Vs State Of H.P

High Court Of Himachal Pradesh · (2023) 07 SHI CK 0065

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High Courts17 Jul 2023Disposed Of

Amlesh Yadav Alias Kamlesh Vs State Of H.P

High Court Of Himachal Pradesh · (2023) 07 SHI CK 0064

Indian Penal Code, 1860 — Section 34, 363, 365, 366A, 376, 506Protection Of Children From Sexual Offences Act, 2012 — Section 4, 18
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High Courts17 Jul 2023

Sandeep Sharma Vs State Of H.P. & Ors

High Court Of Himachal Pradesh · (2023) 07 SHI CK 0063

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High Courts17 Jul 2023Disposed Of

Begma Vs Collector Land Acquisition And Ors

High Court Of Himachal Pradesh · (2023) 07 SHI CK 0062

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High Courts17 Jul 2023Dismissed

Deepak Kumar Vs State Of Himachal Pradesh And Others

High Court Of Himachal Pradesh · (2023) 07 SHI CK 0061

Constitution Of India, 1950 — Article 226
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High Courts17 Jul 2023Dismissed

Divisional Manager, H.P. State Forest Development Corporation Ltd Vs Brij Lal

High Court Of Himachal Pradesh · (2023) 07 SHI CK 0060

Code Of Civil Procedure, 1908 — Order 21 Rule 2, Order 21 Rule 17(1A)
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High Courts17 Jul 2023Disposed Of

Gopal Singh Vs State Of H.P. & Ors

High Court Of Himachal Pradesh · (2023) 07 SHI CK 0059

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High Courts17 Jul 2023Allowed

Ravinder Sharma Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2023) 07 SHI CK 0058

Indian Penal Code, 1860 — Section 120B, 406, 420, 467, 468, 471
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High Courts17 Jul 2023Allowed

Pratap Chand Vs Collector Land Acquisition And Ors

High Court Of Himachal Pradesh · (2023) 07 SHI CK 0057

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