High Courts06 Jul 2023Dismissed
Pratap Singh And Others Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2023) 07 SHI CK 0024
Himachal Pradesh Holdings (Consolidation And Prevention Of Fragmentation) Act, 1971 — Section 30(3), 54
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,415 judgments · page 166 of 1,571
High Courts06 Jul 2023Dismissed
Sanju Sharma Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2023) 07 SHI CK 0017
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8C, 19, 22, 24, 27A, 37, 37(1)(b)
High Courts05 Jul 2023Disposed Of
Sunil Dutt & Another Vs Indiabulls Housing Finance Ltd. & Another
High Court Of Himachal Pradesh · (2023) 07 SHI CK 0038
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 120B, 406, 420, 467, 468, 471
High Courts05 Jul 2023Disposed Of
Badlu & Anr Vs Roop Lal
High Court Of Himachal Pradesh · (2023) 07 SHI CK 0023
Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2
High Courts05 Jul 2023Allowed
Pardeep Kanwar Vs Ram Transport Finance Company Limited
High Court Of Himachal Pradesh · (2023) 07 SHI CK 0022
Negotiable Instruments Act, 1881 — Section 138
High Courts05 Jul 2023Disposed Of
Soma Devi Vs State Of H.P. & Ors
High Court Of Himachal Pradesh · (2023) 07 SHI CK 0021
High Courts05 Jul 2023Allowed
Kashmir Singh Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2023) 07 SHI CK 0020
High Courts05 Jul 2023Disposed Of
Ravinder Kumar Vs Devesh Kumar And Others
High Court Of Himachal Pradesh · (2023) 07 SHI CK 0019
High Courts05 Jul 2023Disposed Of
Gian Singh Vs State Of HP And Ors
High Court Of Himachal Pradesh · (2023) 07 SHI CK 0018
Payment Of Gratuity Act, 1972 — Section 8
High Courts05 Jul 2023Dismissed
Mukhtyar Singh Through His L.Rs Vs Harbans Singh And Othes
High Court Of Himachal Pradesh · (2023) 07 SHI CK 0016
Code Of Civil Procedure, 1908 — Section 151, Order 1 Rule 10, Order 6 Rule 17
High Courts05 Jul 2023Allowed
Jai Ram Madaik And Others Vs State Of H.P
High Court Of Himachal Pradesh · (2023) 07 SHI CK 0015
Code Of Criminal Procedure, 1973 — Section 154, 438Indian Penal Code, 1860 — Section 34, 380, 457
High Courts04 Jul 2023Disposed Of
Jagbandhu Verma Vs India Overseas Bank & Ors
High Court Of Himachal Pradesh · (2023) 07 SHI CK 0041
Code Of Civil Procedure, 1908 — Section 151, Order 21 Rule 106
High Courts04 Jul 2023Disposed Of
Kuldeep Singh Vs State Of Himachal Pradesh & Others
High Court Of Himachal Pradesh · (2023) 07 SHI CK 0040
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 279, 337Motor Vehicles Act, 1988 — Section 187
High Courts04 Jul 2023Disposed Of
Halaya Devi Vs Chaudhary Sarwan Kumar Himachal Pradesh Krishi Vishvavidyalaya
High Court Of Himachal Pradesh · (2023) 07 SHI CK 0039
High Courts04 Jul 2023Disposed Of
Manohar Lal Vs State Of H.P. & Ors
High Court Of Himachal Pradesh · (2023) 07 SHI CK 0037
High Courts04 Jul 2023Disposed Of
Manoj Kumar Vs State Of H.P. & Ors
High Court Of Himachal Pradesh · (2023) 07 SHI CK 0036
High Courts04 Jul 2023Disposed Of
Ranjeet Vs State Of Himachal Pradesh & Others
High Court Of Himachal Pradesh · (2023) 07 SHI CK 0035
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 279, 337, 338
High Courts04 Jul 2023Allowed
Virender Singh Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2023) 07 SHI CK 0034
High Courts04 Jul 2023Disposed Of
Mohan Prakash Vs State Of H.P. And Another
High Court Of Himachal Pradesh · (2023) 07 SHI CK 0033
High Courts04 Jul 2023Allowed
Joginder Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2023) 07 SHI CK 0032
Indian Penal Code, 1860 — Section 147, 149, 201, 302, 341, 323, 504, 506Code Of Criminal Procedure, 1973 — Section 154