High Courts04 Jul 2023Allowed

Sandeep Vs State Of H.P

High Court Of Himachal Pradesh · (2023) 07 SHI CK 0031

Constitution Of India, 1950 — Article 21Indian Penal Code, 1860 — Section 34, 201, 302, 392
High Courts03 Jul 2023

Yash Thakur Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2023) 07 SHI CK 0013

Code Of Criminal Procedure, 1973 — Section 161, 439Indian Penal Code, 1860 — Section 323, 341, 376, 427, 506Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20
High Courts30 Jun 2023Allowed/Disposed Of

Dev Kumari Vs Tilu Ram

High Court Of Himachal Pradesh · (2023) 06 SHI CK 0107

Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Order 8 Rule 1, Order 8 Rule 9, Order 8 Rule 10