High Courts28 Jun 2023Dismissed/Allowed
Suman Devi & Another Vs Union Of India & Others
High Court Of Himachal Pradesh · (2023) 06 SHI CK 0084
Central Civil Services (Pension) Rules, 1972 — Rule 10(A), 54, 54(8)(i)
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,415 judgments · page 169 of 1,571
High Courts28 Jun 2023Allowed
Sachin Bihan And Another Vs State Of Himachal Pradesh And Another
High Court Of Himachal Pradesh · (2023) 06 SHI CK 0083
Code Of Criminal Procedure, 1973 — Section 173(2), 482Indian Penal Code, 1860 — Section 34, 354A, 509
High Courts28 Jun 2023Disposed Of
Tula Ram Vs State Of H.P. & Ors
High Court Of Himachal Pradesh · (2023) 06 SHI CK 0082
Limitation Act, 1963 — Section 137Industrial Disputes Act, 1947 — Section 10(1), 11A
High Courts28 Jun 2023Disposed Of
Sanjay Kumar Vs Bharat Khera And Others
High Court Of Himachal Pradesh · (2023) 06 SHI CK 0081
High Courts28 Jun 2023Disposed Of
Rishi Pal Sharma Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2023) 06 SHI CK 0080
Constitution Of India, 1950 — Article 226
High Courts28 Jun 2023Allowed
Puri Nath Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2023) 06 SHI CK 0079
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 20, 27AA, 28, 29, 37
High Courts28 Jun 2023Allowed
Sharafat Ali Vs State Of H.P
High Court Of Himachal Pradesh · (2023) 06 SHI CK 0078
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 20, 22, 27AA, 28, 29, 37, 42(2)Motor Vehicles Act, 1988 — Section 181, 192, 196Code Of Criminal Procedure, 1973 — Section 173
High Courts28 Jun 2023Disposed Of
Sheela Devi Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2023) 06 SHI CK 0077
High Courts28 Jun 2023Dismissed
Vinay Kumar Vs Executive Director (Personnel), HPSEB Ltd. And Others
High Court Of Himachal Pradesh · (2023) 06 SHI CK 0076
High Courts28 Jun 2023Dismissed
Krishan Lal Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2023) 06 SHI CK 0075
Constitution Of India, 1950 — Article 14, 226, 300ACode Of Civil Procedure, 1908 — Section 80Land Acquisition Act, 1894 — Section 4
High Courts28 Jun 2023Allowed
Mohammed Salman Vs State Of H.P.
High Court Of Himachal Pradesh · (2023) 06 SHI CK 0074
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 20, 22, 27AA, 37, 42(2)Motor Vehicles Act, 1988 — Section 181, 192, 196Code Of Criminal Procedure, 1973 — Section 173
High Courts28 Jun 2023Allowed
Labdhu Ram Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2023) 06 SHI CK 0073
Constitution Of India, 1950 — Article 19 (1) (b), 21, 226, 300ACode Of Civil Procedure, 1908 — Section 80Land Acquisition Act, 1894 — Section 4
High Courts27 Jun 2023Dismissed
Parkashi Devi And Another Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2023) 06 SHI CK 0060
Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 18Himachal Pradesh Lokayukta Rules, 2019 — Rule 7Income Tax Act, 1961 — Section 132, 132(1), 142(1), 271(1)(b), 274
High Courts27 Jun 2023Allowed
Krishma Dhiman Vs Union Of India & Another
High Court Of Himachal Pradesh · (2023) 06 SHI CK 0059
Constitution Of India, 1950 — Article 14, 226
High Courts27 Jun 2023Disposed Of
Hukam Chand Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2023) 06 SHI CK 0058
Code Of Criminal Procedure, 1973 — Section 438Prevention Of Corruption Act, 1988 — Section 8, 12
High Courts27 Jun 2023Dismissed
Khem Raj Vs Union Of India
High Court Of Himachal Pradesh · (2023) 06 SHI CK 0057
Constitution Of India, 1950 — Article 14, 19, 21Code Of Criminal Procedure, 1973 — Section 309, 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 20, 29, 36(1), 37, 37(1), 37(1)(b), 37(2), 61, 67
High Courts27 Jun 2023Dismissed
Anshuman Krishnan Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2023) 06 SHI CK 0056
Code Of Criminal Procedure, 1973 — Section 91, 438, 482Indian Penal Code, 1860 — Section 403, 405, 406, 420
High Courts26 Jun 2023Dismissed
Vikas Puri Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2023) 06 SHI CK 0072
High Courts26 Jun 2023Disposed Of
Narender Kumar Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2023) 06 SHI CK 0071
High Courts26 Jun 2023Disposed Of
Geeta Sharma Vs HPTDC And Others
High Court Of Himachal Pradesh · (2023) 06 SHI CK 0070