High Courts30 Jun 2023Disposed Of
Mohammad Safi & Others Vs State Of Himachal Pradesh & Another
High Court Of Himachal Pradesh · (2023) 06 SHI CK 0104
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 376, 506
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,415 judgments · page 168 of 1,571
High Courts30 Jun 2023Disposed Of
Dhangu Ram Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2023) 06 SHI CK 0103
Code Of Criminal Procedure, 1973 — Section 438Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 18
High Courts30 Jun 2023Allowed
Dev Raj Sharma Vs State Of H.P
High Court Of Himachal Pradesh · (2023) 06 SHI CK 0102
Code Of Criminal Procedure, 1973 — Section 173(2), 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 37, 61, 85Code Of Criminal Procedure, 1973 — Section 173(2)
High Courts30 Jun 2023Disposed Of
Akash Vishnoi Vs State Of Himachal Pradesh & Others
High Court Of Himachal Pradesh · (2023) 06 SHI CK 0101
High Courts30 Jun 2023Disposed Of
Kundan Pal Vs State Of Himachal Pradesh & Others
High Court Of Himachal Pradesh · (2023) 06 SHI CK 0100
High Courts30 Jun 2023Dismissed
Sandeep Kumar & Others Vs Meena & Others
High Court Of Himachal Pradesh · (2023) 06 SHI CK 0099
Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2
High Courts28 Jun 2023Disposed Of
Hans Raj Vs H.P. Tourism Development Corporation Ltd
High Court Of Himachal Pradesh · (2023) 06 SHI CK 0098
High Courts28 Jun 2023Allowed
Mahinder Bahadur Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2023) 06 SHI CK 0097
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 18, 20, 27AA, 28, 29, 37
High Courts28 Jun 2023Dismissed
Reena Devi Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2023) 06 SHI CK 0096
High Courts28 Jun 2023Disposed Of
Krishan Chand Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2023) 06 SHI CK 0095
High Courts28 Jun 2023Disposed Of
Parkash Chand Vs HRTC & Another
High Court Of Himachal Pradesh · (2023) 06 SHI CK 0094
High Courts28 Jun 2023Allowed
Daljeet Rana Alias Kaka Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2023) 06 SHI CK 0093
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 201, 302, 365Arms Act, 1959 — Section 25, 27
High Courts28 Jun 2023Allowed
Balwant Singh Vs State Of Himachal Pradesh And Another
High Court Of Himachal Pradesh · (2023) 06 SHI CK 0092
Constitution Of India, 1950 — Article 14, 19(1)(b), 21, 226, 300ACode Of Civil Procedure, 1908 — Section 80Land Acquisition Act, 1894 — Section 4
High Courts28 Jun 2023Disposed Of
Salman Vs State Of H.P
High Court Of Himachal Pradesh · (2023) 06 SHI CK 0091
Constitution Of India, 1950 — Article 21Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 19, 21, 24, 27A, 29, 37Code Of Criminal Procedure, 1973 — Section 436A, 439
High Courts28 Jun 2023
Chandrawati And Others Vs State Of H.P
High Court Of Himachal Pradesh · (2023) 06 SHI CK 0090
Indian Penal Code, 1860 — Section 34, 313, 498ACode Of Criminal Procedure, 1973 — Section 164, 439, 482
High Courts28 Jun 2023Disposed Of
Mohd. Ishaq Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2023) 06 SHI CK 0089
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 29, 37
High Courts28 Jun 2023Allowed
Amit Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2023) 06 SHI CK 0088
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 363, 366A, 376Protection Of Children From Sexual Offences Act, 2012 — Section 4
High Courts28 Jun 2023Allowed
Amanpreet Kaur Vs Narcotics Control Bureau, Sub Zone Mandi, District Mandi, H.P
High Court Of Himachal Pradesh · (2023) 06 SHI CK 0087
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 20, 27AA, 29, 37Code Of Criminal Procedure, 1973 — Section 439
High Courts28 Jun 2023
Kanwar Pal @ Kardu Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2023) 06 SHI CK 0086
High Courts28 Jun 2023Dismissed
Manni And Another Vs State Of Himachal Pradesh And Another
High Court Of Himachal Pradesh · (2023) 06 SHI CK 0085
Himachal Pradesh Judicial Service Rules, 2004 — Rule 5, 5(a), 5(c)