High Courts08 Jul 2020Disposed Of
Brahm Dutt Vs Ram Suhag And Another
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0317
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2020
2,586 judgments · page 99 of 130
High Courts08 Jul 2020Disposed Of
Om Prakash Vs Anil Sharma
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0316
High Courts08 Jul 2020Disposed Of
Devender Dutt Sharma Vs State Of H.P
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0315
High Courts08 Jul 2020Disposed Of
Muzahir Hussain Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0314
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 376, 506
High Courts08 Jul 2020Disposed Of
Jai Pal Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0313
Constitution Of India, 1950 — Article 226
High Courts08 Jul 2020Disposed Of
Banku Ram Vs Dr. Sandeep Bhatnagar
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0312
High Courts08 Jul 2020Dismissed
Suresh Kumar Vs State Of Himachal Pradesh & Another
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0311
High Courts08 Jul 2020Disposed Of
Prmila Devi Vs Amar Dev And Another
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0310
Administrative Tribunals Act, 1985 — Section 17
High Courts08 Jul 2020Dismissed
Pawan Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0306
Indian Penal Code, 1860 — Section 34, 120B, 419, 420
High Courts07 Jul 2020Allowed
Nand Lal And Anr Vs State Of H.P. And Anr
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0341
Indian Penal Code, 1860 — Section 34, 120B, 147, 148, 149, 307, 323, 341, 420, 452, 467, 468, 471, 506Code Of Criminal Procedure, 1973 — Section 173, 320, 437, 482
High Courts07 Jul 2020Disposed Of
Noorita Kumari Vs State Of H.P. & Another
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0340
High Courts07 Jul 2020Disposed Of
Roop Lal & Others Vs Sandeep Bhatnagar & Another
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0339
High Courts07 Jul 2020Disposed Of
Raj Mal Vs HRTC And Anr
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0338
Himachal Pradesh (Original Side) Rules, 1997 — Rule 16(1)
High Courts07 Jul 2020Disposed Of
Sita Ram & Others Vs Sandeep Bhatnagar & Another
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0337
High Courts07 Jul 2020Disposed Of
Rattani Devi Vs State Of H.P. And Ors
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0336
Himachal Pradesh (Original Side) Rules, 1997 — Rule 16A
High Courts07 Jul 2020Disposed Of
Deviner Negi & Others Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0335
High Courts07 Jul 2020Disposed Of
Mohammad Jaseem Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0334
High Courts07 Jul 2020Disposed Of
Ramesh Kumar Vs Devesh Kumar And Others
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0333
High Courts07 Jul 2020Disposed Of
Mohan Lal Vs Prem Chand And Another
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0332
Code Of Civil Procedure, 1908 — Section 148, 151, Order 8 Rule 1
High Courts07 Jul 2020Disposed Of
Subhash Chand Vs HRTC And Anr
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0331
Himachal Pradesh (Original Side) Rules, 1997 — Rule 16(1)