High Courts10 Jul 2020Disposed Of
Satya Pal Vs Sandeep Bhatnagar
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0260
Contempt Of Courts Act, 1971, — Section 12
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2020
2,586 judgments · page 97 of 130
High Courts10 Jul 2020Disposed Of
Ram Charan Vs Sandeep Bhatnagar
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0259
Constitution Of India, 1950 — Article 215Contempt Of Court (Himachal Pradesh) Rules, 1996 — Rule 10, 12
High Courts10 Jul 2020Disposed Of
Uttam Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0258
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 323, 376, 506
High Courts10 Jul 2020Allowed
Gunjan Ahuja & Others Vs State Of Himachal Pradesh & Others
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0257
Constitution Of India, 1950 — Article 14, 15, 16Postgraduate Medical Education Regulations, 2000 — Regulation 9
High Courts10 Jul 2020Disposed Of
Sanjay Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0256
Code Of Criminal Procedure, 1973 — Section 438Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 2(viia), 18, 37
High Courts10 Jul 2020Dismissed
Om Parkash Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0255
Constitution Of India, 1950 — Article 21Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 2(viia), 2(xxiiia), 19, 19(2), 20, 24, 24(3), 27A, 27A(4), 29, 37, 37(1)(b), 37(1)(b)(ii), 67Code Of Criminal Procedure, 1973 — Section 173(2), 438, 439
High Courts10 Jul 2020Dismissed
Neelam Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0254
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20Indian Penal Code, 1860 — Section 34, 498A, 504
High Courts09 Jul 2020Allowed
Rajesh Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0308
Indian Penal Code, 1860 — Section 34, 323, 341, 354(A), 506Protection Of Children From Sexual Offences Act, 2012 — Section 8Code Of Criminal Procedure, 1973 — Section 154, 164, 438
High Courts09 Jul 2020Allowed
Gulam Hussain Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0307
High Courts09 Jul 2020Disposed Of
Surender Kumar Vs State Of H.P. And Ors.
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0305
High Courts09 Jul 2020Disposed Of
Narsingh Dutt Vs State Of H.P. And Ors
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0304
Himachal Pradesh (Original Side) Rules, 1997 — Rule 16
High Courts09 Jul 2020Disposed Of
Aditi Bramta Vs State Of H.P. And Ors
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0303
Sexual Harassment Of Women At Workplace (Prevention Prohibition And Redressal) Act, 2013 — Section 2(n)(ii), 2(n)(iii), 3(2)(iv), 10, 10(2), 11, 13, 15Indian Penal Code, 1860 — Section 506
High Courts09 Jul 2020Disposed Of
Ravindra Singh & Another Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0302
High Courts09 Jul 2020Disposed Of
Surjeet Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0301
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 436, 436A, 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 37, 61, 85
High Courts09 Jul 2020Disposed Of
Mohan Lal Vs Ram Subagh Singh And Others
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0300
High Courts09 Jul 2020Disposed Of
Desh Raj Verma Vs Arun Sharma And Others
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0299
High Courts09 Jul 2020Disposed Of
Monika Jaswal Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0298
High Courts09 Jul 2020Disposed Of
Kimat Ram Vs State Of H.P. And Ors
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0297
Himachal Pradesh (Original Side) Rules, 1997 — Rule 16
High Courts09 Jul 2020Disposed Of
Gourav Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0296
High Courts09 Jul 2020
Yashwant Singh Vs Kamlesh Kumar Pant & Another
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0295