High Courts13 Jul 2020Disposed Of
Vijay K. Sharma Vs Rohit Jamwal
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0244
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2020
2,586 judgments · page 95 of 130
High Courts13 Jul 2020Disposed Of
Satyam Educational Society Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0243
High Courts13 Jul 2020Disposed Of
Rajnish Sharma Vs State Of HP
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0242
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 323, 498, 504Scheduled Castes And Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3
High Courts13 Jul 2020Allowed
Shiv Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0241
Indian Penal Code, 1860 — Section 120B, 406, 409, 468, 471Prevention Of Corruption Act, 1988 — Section 13(2)Code Of Criminal Procedure, 1973 — Section 438
High Courts13 Jul 2020Disposed Of
Vijay Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0240
Constitution Of India, 1950 — Article 21Indian Penal Code, 1860 — Section 363, 376Protection Of Children From Sexual Offences Act, 2012 — Section 6
High Courts13 Jul 2020Allowed
Suneel Dutt Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0239
Central Civil Services (Classification, Control & Appeal) Rules, 1965 — Rule 10, 10(6), 10(7)Administrative Tribunals Act, 1985 — Section 19(4)
High Courts13 Jul 2020Disposed Of
Joban Dass Chauhan Vs Er. Lokesh Thakur
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0238
High Courts13 Jul 2020Disposed Of
Thakur Dass Vs Ram Subhag Singh And Ors
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0237
High Courts13 Jul 2020Disposed Of
Surekha Devi Vs State Of HP
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0236
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 323, 498, 504Scheduled Castes And Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3
High Courts13 Jul 2020Disposed Of
Rangjeb Ali And Others Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0235
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 154, 436, 436A, 439Indian Penal Code, 1860 — Section 147, 148, 149, 307, 323
High Courts13 Jul 2020Disposed Of
Vivek Kumar Vs State Of Himachal Pradesh And Another
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0234
Persons With Disabilities (Equal Opportunities, Protection Of Rights And Full Participation) Act, 1995 — Section 33
High Courts13 Jul 2020Allowed
Bant Singh Vs State Of H.P. & Ors
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0233
High Courts13 Jul 2020Disposed Of
Ajeet Singh (Rtd Inspector) Vs Dr. Sandeep Bhatnagar
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0232
High Courts13 Jul 2020Dismissed
Gurdeep Singh Vs Rekha Devi. & Ors
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0231
Code Of Civil Procedure, 1908 — Order 9 Rule 13
High Courts13 Jul 2020Disposed Of
Ram Dev Vs State Of H.P. & Another
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0230
High Courts13 Jul 2020Disposed Of
Salamat Ali And Others Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0229
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 154, 436, 436A, 439Indian Penal Code, 1860 — Section 147, 148, 149, 307, 323
High Courts13 Jul 2020Dismissed
Bharti Axa General Insurance Company Limited Vs Anchal Chauhan And Another
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0228
Indian Penal Code, 1860 — Section 279, 304A, 337
High Courts13 Jul 2020Allowed
Kartar Singh Vs Kartar Singh State Of H.P. & Another
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0227
Code Of Criminal Procedure, 1973 — Section 173, 320, 437, 482Indian Penal Code, 1860 — Section 120B, 147, 148, 149, 307, 323, 341, 386, 420, 452, 467, 467, 471, 504, 506
High Courts13 Jul 2020Allowed
Savitri Devi Vs State Of Himachal Pradesh And Ors
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0226
Constitution Of India, 1950 — Article 14, 16
High Courts13 Jul 2020Allowed
Som Dutt Vs State Of H.P. & Ors
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0225