High Courts15 Jul 2020Dismissed
M/S Satish Kumar Sharma Vs State Of H.P & Others
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0171
Constitution Of India, 1950 — Article 14
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2020
2,586 judgments · page 93 of 130
High Courts15 Jul 2020Disposed Of
Dr. Kamal Dev Sharma Vs State Of Himachal Pradesh And Ors
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0170
Constitution Of India, 1950 — Article 14, 16, 162, 226, 309Himachal Pradesh Civil, Services Contributory Pension Rules, 2006 . — Rule 4(4), 4(26)Central Civil Services (Pension) Rules, 1972 — Rule 2, 2(g), 17
High Courts15 Jul 2020Disposed Of
Sonu Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0169
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 363, 376, 506Protection Of Children From Sexual Offences Act, 2012 — Section 4
High Courts15 Jul 2020Disposed Of
Mohinder Singh Vs State Of Himachal Pradesh & Others
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0168
Constitution Of India, 1950 — Article 12
High Courts15 Jul 2020Dismissed
Sandeep Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0167
Constitution Of India, 1950 — Article 21Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 2(viia), 2(xxiiia), 19, 19(2), 20, 24, 24(2), 27A, 27A(3), 37, 37(1)(b)(ii), 67Code Of Criminal Procedure, 1973 — Section 438, 439
High Courts14 Jul 2020Disposed Of
Sanjeev Kumar Vs Rohit Jamwal
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0221
High Courts14 Jul 2020Disposed Of
Parveen Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0220
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 29, 37
High Courts14 Jul 2020Dismissed
Lajender Singh Pathania Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0219
Constitution Of India, 1950 — Article 226
High Courts14 Jul 2020Dismissed
Naveen Dhaiya Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0217
Indian Penal Code, 1860 — Section 34, 302, 392Arms Act, 1959 — Section 25, 27Code Of Criminal Procedure, 1973 — Section 439
High Courts14 Jul 2020Disposed Of
Ashish Kumar Vs State Of Himachal Pradesh And Another
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0216
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 279, 337, 338
High Courts14 Jul 2020Dismissed
Dr. Chaman Lal Kant Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0215
High Courts14 Jul 2020Disposed Of
Dr. Suman Sharma Vs Sanjay Gupta & Others
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0214
High Courts14 Jul 2020Disposed Of
Jia Lal Vs Manisha Nanda
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0213
High Courts14 Jul 2020Disposed Of
Nasima Vs Arun Sharma & Others
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0212
High Courts14 Jul 2020Disposed Of
Shallu Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0211
High Courts14 Jul 2020Disposed Of
Abdul Hamid Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0210
High Courts14 Jul 2020Dismissed
Raj Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0209
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 29Code Of Criminal Procedure, 1973 — Section 439
High Courts14 Jul 2020Disposed Of
Baldev Singh Vs HRTC And Ors
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0208
Himachal Pradesh (Original Side) Rules, 1997 — Rule 16(1)
High Courts14 Jul 2020Disposed Of
Madhu Mati Vs HRTC And Ors
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0207
Himachal Pradesh (Original Side) Rules, 1997 — Rule 16(1)
High Courts14 Jul 2020Disposed Of
Khem Singh Vs State Of Himachal Pradesh & Others
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0206