High Courts17 Jul 2020Disposed Of
Subhash And Others Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0135
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 323, 325, 341
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2020
2,586 judgments · page 91 of 130
High Courts17 Jul 2020Disposed Of
Raj Kumar And Others Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0134
Code Of Criminal Procedure, 1973 — Section 154, 438, 439(2)Indian Penal Code, 1860 — Section 147, 148, 149, 307, 341, 323, 504, 506
High Courts16 Jul 2020Disposed Of
Anand Sharma Vs Dinesh Malhotra And Ors
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0166
High Courts16 Jul 2020Dismissed
Shakuntla Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0165
High Courts16 Jul 2020Disposed Of
Rajneesh Chauhan Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0163
High Courts16 Jul 2020Disposed Of
Brij Lal Vs Yunus
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0162
High Courts16 Jul 2020Disposed Of
Prem Singh Verma Vs State Of Himachal Pradesh & Others
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0161
High Courts16 Jul 2020
Joginder Kumar Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0160
High Courts16 Jul 2020Dismissed
Ajay Kumar Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0159
High Courts16 Jul 2020Disposed Of
Asha Alias Shakuntla Vs State Of Himachal Pradesh & Others
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0158
High Courts16 Jul 2020Disposed Of
Sudershan Kumar & Others Vs Rajeev Sharma & Another
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0157
High Courts16 Jul 2020Disposed Of
Gian Chand Vs Sandeep Bhatnagar And Anr
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0156
High Courts16 Jul 2020
Sobtu Vs Sushil Srivastav & Others
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0155
High Courts16 Jul 2020Disposed Of
Head Of Department Of Rashtriya Military School Vs Nirmala Devi
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0154
Code Of Civil Procedure, 1908 — Order 9 Rule 13
High Courts16 Jul 2020Disposed Of
Mukesh Chand And Ors Vs State Of HP And Anr
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0152
Constitution Of India, 1950 — Article 226
High Courts16 Jul 2020Disposed Of
Ashok Kumar Sharma And Anr Vs State Of Himachal Pradesh And Ors
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0151
Constitution Of India, 1950 — Article 226
High Courts16 Jul 2020Dismissed
Dina Nath Vs Sukh Ram & Others
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0150
Constitution Of India, 1950 — Article 227
High Courts16 Jul 2020Dismissed
Avinash Koundal And Others Vs Himachal Pradesh Staff Selection Commission And Another
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0149
High Courts16 Jul 2020Dismissed
Shyam Lal Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0148
High Courts15 Jul 2020Allowed
Amrik Singh And Anr Vs Gurbachan Singh And Anr
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0194
Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Order 8 Rule 1, Order 8 Rule 10