High Courts21 Jul 2020Disposed Of
Roshan Lal Vs J.C.Sharma
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0086
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2020
2,586 judgments · page 89 of 130
High Courts21 Jul 2020Disposed Of
Uttam Chand Vs Manisha Nanda & Others
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0085
High Courts21 Jul 2020Dismissed
Manish Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0084
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 120B, 406, 417, 420, 467, 468, 471Himachal Pradesh Tenancy And Land Reforms Act, 1972 — Section 118
High Courts21 Jul 2020Disposed Of
ICICI Lombard General Insurance Company Limited Vs Indira Devi And Others
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0083
Code Of Civil Procedure, 1908 — Order 41 Rule 33Motor Vehicles Act, 1988 — Section 166, 173
High Courts20 Jul 2020Disposed Of
Shushma Devi Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0133
Constitution Of India, 1950 — Article 14, 16
High Courts20 Jul 2020Allowed
Bir Chand Vs State Of H.P
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0132
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 2(via, 2 (xxiiia), 20, 29, 37, 42(2), 51Code Of Criminal Procedure, 1973 — Section 437(2), 437(3), 438, 446, 446A
High Courts20 Jul 2020Dismissed
Bimla Thakur Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0131
General Provident Fund (Central Services) Rules 1960 — Rule 11, 34
High Courts20 Jul 2020Allowed
Opinder Sharma & Ors Vs State Of H.P. And Ors
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0129
Central Civil Services (Pension) Rules, 1972 — Rule 3(o), 55, 55A
High Courts20 Jul 2020Disposed Of
Swati Chaudhary Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0128
High Courts20 Jul 2020Disposed Of
R.K. Sharma And Others Vs Anil Khachi And Another
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0127
Administrative Tribunals Act, 1985 — Section 17
High Courts20 Jul 2020Disposed Of
Sutra (Social Uplift Through Rural Action) Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0126
High Courts20 Jul 2020Disposed Of
Hitesh Sood Vs Sandeep Bhatnagar
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0124
High Courts20 Jul 2020Disposed Of
Kuldeep Singh Vs HRTC And Ors
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0123
Himachal Pradesh (Original Side) Rules, 1997 — Rule 16
High Courts20 Jul 2020Disposed Of
Jitender Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0122
High Courts20 Jul 2020Disposed Of
Balo Ram & Anr Vs Shamsher Singh Negi
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0121
High Courts20 Jul 2020Disposed Of
Raj Dulari And Others Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0119
Constitution Of India, 1950 — Article 21Indian Penal Code, 1860 — Section 420Code Of Criminal Procedure, 1973 — Section 436, 436A
High Courts20 Jul 2020Disposed Of
Babu Ram Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0118
Himachal Pradesh Panchayati Raj Act, 1994 — Section 145, 145(c), 145(1)(c), 145(2), 146
High Courts20 Jul 2020Disposed Of
Virender Kaushal Vs Himachal Pradesh Staff Selection Commission And Anr
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0117
High Courts20 Jul 2020Disposed Of
Firoz And Others Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0114
Indian Penal Code, 1860 — Section 34, 147, 332, 333, 353, 354, 379, 411, 504, 506Mines And Minerals (Development And Regulation) Act, 1957 — Section 3, 4, 21Code Of Criminal Procedure, 1973 — Section 161
High Courts20 Jul 2020Disposed Of
R.S. Construction Engineers & Another Vs Engineer-In-Chief & Another
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0113