High Courts23 Jul 2020Allowed
Satish Kumar & Others Vs State Of H.P
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0032
Indian Penal Code, 1860 — Section 34, 306, 504, 506Code Of Criminal Procedure, 1973 — Section 437(3), 438, 438(2), 446, 446A
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2020
2,586 judgments · page 87 of 130
High Courts23 Jul 2020Disposed Of
Mohinder Singh Vs H.R.T.C. & Others
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0031
High Courts22 Jul 2020Disposed Of
Padma Angial Vs Dr. Sandeep Bhatnagar
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0082
High Courts22 Jul 2020Disposed Of
Sandeep Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0081
Constitution Of India, 1950 — Article 21Indian Penal Code, 1860 — Section 376, 493, 506Code Of Criminal Procedure, 1973 — Section 436, 436A
High Courts22 Jul 2020Disposed Of
Rajat Kaushal Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0080
High Courts22 Jul 2020Disposed Of
Prem Chand Vs Amar Dev
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0079
High Courts22 Jul 2020Disposed Of
Rekha Devi Vs Tarun Kapoor
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0078
High Courts22 Jul 2020Disposed Of
Kehro Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0077
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 164, 436, 436A, 439Indian Penal Code, 1860 — Section 354, 354C, 376, 500, 506
High Courts22 Jul 2020Allowed
Ravi Dutt Gaur Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0076
Indian Penal Code, 1860 — Section 120B, 420Prevention Of Corruption Act, 1988 — Section 13(1)(d)Code Of Criminal Procedure, 1973 — Section 437(3), 438, 438(2), 446, 446A
High Courts22 Jul 2020Dismissed
Pawan Kumar Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0075
High Courts22 Jul 2020Allowed
Som Krishan Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0074
High Courts22 Jul 2020Dismissed
Ram Pal Sharma Vs State Of H.P
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0073
High Courts22 Jul 2020Disposed Of
Ramesh Kumar Vs Sandeep Bhatnagar
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0072
High Courts22 Jul 2020Disposed Of
Triveshwar Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0071
Code Of Criminal Procedure, 1973 — Section 161, 164, 438Indian Penal Code, 1860 — Section 376, 506
High Courts22 Jul 2020Disposed Of
Chaudhary Prakash Vs Mohan Dutt Nangia (Now Deceased) Through Sh. Rajiv Nangia
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0070
High Courts22 Jul 2020Disposed Of
Amarjeet Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0069
Indian Penal Code, 1860 — Section 376, 506Code Of Criminal Procedure, 1973 — Section 161, 164Evidence Act, 1872 — Section 27
High Courts22 Jul 2020
Baldev Chand Vs Sandeep Bhatnagar
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0066
High Courts22 Jul 2020Disposed Of
Sunny Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0065
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 436, 436A, 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 37, 65, 85
High Courts22 Jul 2020Disposed Of
Vardhman Textiles Limited And Others Vs State Of Himachal Pradesh And Another
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0064
Himachal Pradesh Water (Prevention And Control Of Pollution) Rules, 1977 — Rule 8(13)Water(Prevention And Control Of Pollution) Act, 1974 — Section 12(2), 33A, 33BEnvironment Protection Act, 1986 — Section 7, 15
High Courts22 Jul 2020
Madhu Sudan Attal Vs Vineet Chaudhary And Others
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0063