High Courts29 Jul 2020Disposed Of
Karan And Another Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0027
Constitution Of India, 1950 — Article 21
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2020
2,586 judgments · page 86 of 130
High Courts28 Jul 2020Disposed Of
Maharishi Markandeshwar University And Another Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0028
High Courts23 Jul 2020Disposed Of
Shashi Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0057
Indian Penal Code, 1860 — Section 376Protection Of Children From Sexual Offences Act, 2012 — Section 6Code Of Criminal Procedure, 1973 — Section 164, 313, 439
High Courts23 Jul 2020Disposed Of
Bobby @ Babli Vs State Of H.P
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0056
Indian Penal Code, 1860 — Section 363, 366, 376Protection Of Children From Sexual Offences Act, 2012 — Section 4Code Of Criminal Procedure, 1973 — Section 164, 439
High Courts23 Jul 2020Disposed Of
Jyoti Parkash Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0055
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 436, 436AIndian Penal Code, 1860 — Section 323, 354, 504, 506
High Courts23 Jul 2020Disposed Of
Neter Lal Vs Himachal Road Transport Corporation And Others
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0054
High Courts23 Jul 2020Disposed Of
Arvind Kumar Nadda Vs Manoj Kumar
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0053
High Courts23 Jul 2020Dismissed
Ritu Raj Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0052
High Courts23 Jul 2020Disposed Of
Ajit Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0051
Prevention Of Corruption Act, 1988 — Section 7, 13(I)(D), 13(2)
High Courts23 Jul 2020Allowed
Anil Kumar Vs State Of HP And Another
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0050
High Courts23 Jul 2020Dismissed
Bajaj Allianz General Insurance Company Limited Vs Krishna Devi & Others
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0049
Code Of Civil Procedure, 1908 — Section 151, Order 23 Rule 1
High Courts23 Jul 2020Disposed Of
Roshan Lal Vs Anil Bahari
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0048
High Courts23 Jul 2020Disposed Of
Raj Mal Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0045
High Courts23 Jul 2020Disposed Of
Tara Devi & Others Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0043
Constitution Of India, 1950 — Article 227
High Courts23 Jul 2020Disposed Of
Jagat Singh Vs Sandeep Bhatnagar And Another
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0042
Administrative Tribunals Act, 1985 — Section 17
High Courts23 Jul 2020
Yadvinder Vs Himachal Road Transport Corporation And Another and another
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0041
High Courts23 Jul 2020
Sanjay And Others Vs Shriram Transport Finance Co.Ltd
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0040
Negotiable Instruments Act, 1881 — Section 138
High Courts23 Jul 2020
Rakesh Rana Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0038
Himachal Pradesh (Original Side) Rules, 1997 — Rule 16
High Courts23 Jul 2020Allowed
Neem Dutt Vs Ajay Kumar And Another
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0035
Constitution Of India, 1950 — Article 215Contempt Of Courts Act, 1971 — Section 10, 12
High Courts23 Jul 2020Disposed Of
Preeti Sharma Alias Priyanka Sharma Amd Others Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0034
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 341, 323, 341, 354A, 504, 506Scheduled Castes And Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(1)(X), 3(1) (XIV), 3(1)(XV)