High Courts04 Aug 2020Disposed Of
Chamel Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0113
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2020
2,586 judgments · page 84 of 130
High Courts04 Aug 2020Allowed
Vinay Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0112
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 437(3), 438, 438(2), 446, 446APrevention of Corruption Act, 1988 — Section 7,8
High Courts04 Aug 2020Allowed
Hemant Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0111
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 437(3), 438, 438(2), 446, 446AIndian Penal Code, 1860 — Section 34, 306, 420
High Courts04 Aug 2020Disposed Of
Prem Raj Vs State OF Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0098
Indian Penal Code, 1860 — Section 306
High Courts04 Aug 2020Disposed Of
Roshan Lal Vs Himachal Pradesh State Civil Supply Corporation And Others
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0097
High Courts04 Aug 2020Allowed
Anil Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0096
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 437(3), 438, 438(2), 446, 446APrevention Of Corruption Act, 1988 — Section 7, 8
High Courts04 Aug 2020Allowed
Chander Prakash Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0095
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 437(3), 438, 438(2), 446, 446AIndian Penal Code, 1860 — Section 34, 406, 420
High Courts04 Aug 2020Allowed
Harish Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0094
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 437(3), 438,438(2), 446, 446AIndian Penal Code, 1860 — Section 34, 406, 420
High Courts04 Aug 2020Disposed Of
Rajeev Dhawan And Others State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0025
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 436, 436A
High Courts04 Aug 2020Disposed Of
Dr. Rajesh Kumar Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0024
High Courts04 Aug 2020Disposed Of
Ranbir Singh Vs State Of Himachal Pradesh & Others
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0023
High Courts04 Aug 2020Disposed Of
Shahid Khan Vs State Of Himachal Pradesh & Others
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0021
High Courts04 Aug 2020Disposed Of
Hirdya Ram Sharma Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0020
High Courts04 Aug 2020Disposed Of
Ravinder Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0019
Code Of Criminal Procedure, 1973 — Section 438Information Technology Act, 2000 — Section 67, 67B
High Courts04 Aug 2020Dismissed
Satinder Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0018
Constitution Of India, 1950 — Article 20, 20(2), 21Code Of Criminal Procedure, 1973 — Section 164, 438, 439Narcotics Drugs And Psychotropic Substances Act, 1985 — Section 2(viia), 2 (xxiiia), 19, 19(2), 20, 24, 24(3), 27A, 27(4), 29, 35, 37, 37(1)(b), 37(1)(b)(ii), 67
High Courts04 Aug 2020Disposed Of
Harsh Anand Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0006
Code Of Criminal Procedure, 1973 — Section 173, 320, 437, 482Indian Penal Code, 1860 — Section 120B, 147, 148, 149, 307, 323, 380, 420, 452, 467, 468, 471, 506
High Courts04 Aug 2020Disposed Of
Bhupinder Kumar And Others Vs State Of H.P. And Another
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0004
Punjab Police Rules, 1934 — Rule 13.7, 19.2Code Of Civil Procedure, 1908 — Order 6 Rule 17Himachal Pradesh Police Act, 2007 — Section 141, 142, 143
High Courts31 Jul 2020Disposed Of
Narinder Singh Vs H.R.T.C. & Another
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0016
High Courts31 Jul 2020Disposed Of
Vijender Vs State Of H.P & Others
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0015
High Courts31 Jul 2020Dismissed
Padam Singh Vs State Of Himachal Pradesh And Another
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0014