High Courts06 Aug 2020Dismissed
Rajesh Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0266
Indian Penal Code, 1860 — Section 34, 302, 323, 341, 506Code Of Criminal Procedure, 1973 — Section 439
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2020
2,586 judgments · page 82 of 130
High Courts06 Aug 2020Disposed Of
Akanksha Gautam Vs State Of H.P
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0265
High Courts06 Aug 2020Dismissed
Leelawati Sharma Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0264
High Courts06 Aug 2020Disposed Of
Daulat Ram Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0263
High Courts06 Aug 2020Disposed Of
Gurmeet Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0250
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 154, 436, 436A, 439Indian Penal Code, 1860 — Section 34, 109, 120B, 307, 341, 427
High Courts06 Aug 2020Dismissed
Rakesh Thakur Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0249
High Courts06 Aug 2020Disposed Of
Mohinder Kumar Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0248
High Courts06 Aug 2020Allowed
Ram Lal Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0247
Punjab Police Rules, 1934 — Rule 14.7, 16.24, 16.24(vii), 16.28, 16.29, 22.50Himachal Pradesh Police Act, 2007 — Section 87(2)(I)(d)Indian Penal Code, 1860 — Section 120B, 167, 201, 420, 465, 466, 467, 468, 469, 471
High Courts06 Aug 2020Disposed Of
Madan Lal Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0047
Indian Penal Code, 1860 — Section 341, 376(2)(f), 376(3), 506Protection Of Children From Sexual Offences Act, 2012 — Section 6Code Of Criminal Procedure, 1973 — Section 161, 164
High Courts06 Aug 2020Disposed Of
Mansha Ram Vs Himachal Pradesh Road Transport Corporation & Ors
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0045
High Courts06 Aug 2020Disposed Of
Jiya Lal Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0044
High Courts06 Aug 2020Disposed Of
Finoo Ram Vs Kumud Singh And Others
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0042
High Courts06 Aug 2020Disposed Of
Kuldeep Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0002
Indian Penal Code, 1860 — Section 342, 363, 366, 376Protection Of Children From Sexual Offences Act, 2012 — Section 4Scheduled Caste And Scheduled Tribes (Prevention Of Atrocities) Act, 1989, — Section 3(I)(i)
High Courts06 Aug 2020Allowed
Gautam Girls College Management Committee Vs State Of H.P. And Another
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0001
High Courts05 Aug 2020Disposed Of
Suresh Kumar Vs State Of HP And Others
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0272
High Courts05 Aug 2020Allowed
Sandeep Kumar @ Happy Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0271
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 437(3), 438, 438(2), 446, 446ANarcotic Drugs And Psychotropic Substances Act, 1985 — Section 2 (viia), 2 (xxiiia), 21, 29, 37, 61, 85
High Courts05 Aug 2020Dismissed
Kamini Sharma Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0093
Constitution Of India, 1950 — Article 226
High Courts05 Aug 2020
Keshav Dev Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0091
High Courts05 Aug 2020Disposed Of
Veena Kumari Vs Rugved Thakur And Anr
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0090
High Courts05 Aug 2020
Madan Lal Vs Amitabh Awasthi And Anr
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0089