High Courts10 Aug 2020Dismissed
Sushma Devi Vs State Of Himachal Pradesh And Ors
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0059
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2020
2,586 judgments · page 80 of 130
High Courts10 Aug 2020Disposed Of
Ajay Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0058
Indian Penal Code, 1860 — Section 302, 307Evidence Act, 1872 — Section 27
High Courts10 Aug 2020Disposed Of
Meena Devi Vs State Of HP And Ors
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0057
Himachal Pradesh (Original Side) Rules, 1997 — Rule 16
High Courts10 Aug 2020Disposed Of
Basu Dev Vs Yunus
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0056
High Courts10 Aug 2020Disposed Of
Hari Nand Vs Yunus
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0055
High Courts10 Aug 2020Disposed Of
Hazra Begam Vs State Of HP And Ors
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0053
Himachal Pradesh (Original Side) Rules, 1997 — Rule 16
High Courts10 Aug 2020Allowed
Shyam Singh And Anr Vs State Of H.P
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0052
Indian Penal Code, 1860 — Section 120B, 147, 148, 149, 279, 307, 323, 337, 420, 452, 467, 468, 471, 506Code Of Criminal Procedure, 1973 — Section 173, 320, 437, 482
High Courts10 Aug 2020Disposed Of
Kuldeep Singh Vs Sh. Yunus
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0051
High Courts10 Aug 2020Disposed Of
Khushi Ram Vs HRTC And Ors
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0050
Himachal Pradesh (Original Side) Rules, 1997 — Rule 16
High Courts10 Aug 2020
Davinder Chauhan Vs J.C. Sharma And Others
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0049
Contempt Of Courts Act, 1971 — Section 10
High Courts10 Aug 2020Disposed Of
Jagat Ram Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0048
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 18C
High Courts07 Aug 2020Disposed Of
Kamal Singh Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0246
High Courts07 Aug 2020Disposed Of
Janglo Devi And Others Vs State Of Himachal Pradesh And Another
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0245
Constitution Of India, 1950 — Article 226, 243, 243GHimachal Pradesh Panchayati Raj (Finance, Budget, Accounts, Audit, Works, Taxation And Allowances) Rules, 2002 — Rule 44 (4)Himachal Pradesh Panchayati Raj Act, 1994 — Section 145, 145(2), 145(3), 151
High Courts07 Aug 2020Disposed Of
Meena Kumari Vs H.R.T.C. & Another
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0244
High Courts07 Aug 2020Disposed Of
Rohit Kumar Vs H.R.T.C. & Another
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0243
High Courts07 Aug 2020Allowed
Vidya Devi And Others Vs State Of H.P.& Others
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0242
Code Of Civil Procedure, 1908 — Section 151, Order 23 Rule 1
High Courts07 Aug 2020Disposed Of
Ram Swaroop Verma Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0241
Constitution Of India, 1950 — Article 14Demobilized Armed Forces Personnel (Reservation Of Vacancies In Himachal Pradesh State Non Technical Services) Rules, 1972 — Rule 3
High Courts07 Aug 2020Disposed Of
Paramjit Singh @ Pamma Vs State Of Himachal Pradesh & Others
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0239
United Provinces Prisoners Release On Probation Act, 1938 — Section 2Code Of Criminal Procedure, 1898 — Section 401
High Courts07 Aug 2020Disposed Of
Harpal Singh Vs Himachal Road Transport Corporation And Others
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0238
Himachal Pradesh (Original Side) Rules, 1997 — Rule 16(1)
High Courts07 Aug 2020Disposed Of
Meena Ram Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0237
Constitution Of India, 1950 — Article 21Indian Penal Code, 1860 — Section 376Code Of Criminal Procedure, 1973 — Section 154, 164, 436, 436A