High Courts07 Aug 2020Disposed Of
Bharat Bhushan Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0236
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2020
2,586 judgments · page 81 of 130
High Courts07 Aug 2020Disposed Of
Braham Dass (Brahamu Ram) Vs Financial Commissioner (Appeals) And Another
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0235
Constitution Of India, 1950 — Article 14
High Courts07 Aug 2020Disposed Of
Jatinder Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0233
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 436, 436A, 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 37, 61, 85
High Courts07 Aug 2020Disposed Of
Bishan Dass Vs H.R.T.C. & Another
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0232
High Courts07 Aug 2020Disposed Of
Madan Vs State Of Himachal
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0231
Constitution Of India, 1950 — Article 21Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 18Code Of Criminal Procedure, 1973 — Section 436, 436A
High Courts07 Aug 2020Disposed Of
Balwinder Singh Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0229
High Courts07 Aug 2020Disposed Of
Subhash Chand (1st) Vs Dr. Sandeep Bhatnagar
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0027
Administrative Tribunals Act, 1985 — Section 17
High Courts07 Aug 2020Allowed
Sunny Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0017
Constitution Of India, 1950 — Article 21Indian Penal Code, 1860 — Section 363, 376Protection Of Children From Sexual Offences Act, 2012 — Section 4
High Courts07 Aug 2020Disposed Of
Jaswinder And Others Vs State Of Himachal Pradesh And Another
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0016
Code Of Criminal Procedure, 1973 — Section 173, 320, 437, 482Indian Penal Code, 1860 — Section 120B, 147, 148, 149, 323, 307, 420, 452, 467, 468, 471, 506
High Courts07 Aug 2020Disposed Of
Umesh Kumar Vs Ain Singh Thakur And Others
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0015
High Courts07 Aug 2020Disposed Of
Yusuf Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0014
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 15, 20, 21, 37, 42(2)Motor Vehicles Act, 1988 — Section 181
High Courts07 Aug 2020Disposed Of
Kumari Adarsh Bala & Others Vs Yogesh And Others
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0013
High Courts07 Aug 2020Disposed Of
Devi Lal Vs G.M. NHPC
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0011
Land Acquisition Act, 1894 — Section 18
High Courts07 Aug 2020Disposed Of
Kali Dass Vs State Of Himachal Pradesh And Another
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0008
Himachal Pradesh (Original Side) Rules, 1997 — Rule 16(1)
High Courts07 Aug 2020Dismissed
Kumari Kavita Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0007
High Courts07 Aug 2020Disposed Of
Vinod Manta Vs State Of H.P. And Another
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0005
Himachal Pradesh (Original Side) Rules, 1997 — Rule 16
High Courts06 Aug 2020Disposed Of
Gulabo Devi Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0270
High Courts06 Aug 2020Disposed Of
Usha Thakur Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0269
High Courts06 Aug 2020Disposed Of
Raghubir Singh Vs State Of H.P. & Another
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0268
High Courts06 Aug 2020Disposed Of
Vanita Kumari & Anr Vs State Of H.P. & Ors
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0267