High Courts13 Aug 2020Dismissed
Parvesh Kumar Vs State Of H.P And Ors
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0099
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2020
2,586 judgments · page 78 of 130
High Courts11 Aug 2020Disposed Of
Pawana Kumari Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0219
High Courts11 Aug 2020Disposed Of
Attar Singh Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0218
High Courts11 Aug 2020Disposed Of
Rulia Ram Vs H.P.T.D.C. & Another
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0217
High Courts11 Aug 2020Disposed Of
Raj Kumar Mishra Vs Amarjeet Singh
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0216
High Courts11 Aug 2020Disposed Of
Suresh Kumar Vs State Of H.P. & Another
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0214
High Courts11 Aug 2020Dismissed
Vidya Devi Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0213
High Courts11 Aug 2020Disposed Of
Kali Charan Vs Himachal Pradesh State Electricity Board And Another
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0211
Constitution Of India, 1950 — Article 14, 38, 39
High Courts11 Aug 2020Disposed Of
Prem Lata Vs Arun Sharma
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0210
High Courts11 Aug 2020Disposed Of
Ramesh Chand Vs Sandeep Bhatnagar
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0209
High Courts11 Aug 2020Allowed
Madan Lal Vs State Of Himachal Pradesh And Ors
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0208
High Courts11 Aug 2020Dismissed
Anil Sharma Vs State Of Himachal Pradesh & Others
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0207
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 354D(2)
High Courts11 Aug 2020Disposed Of
M/s Nirvana Woods & Hotel Pvt. Ltd. Vs M/s Diamond Traexim Pvt. Ltd. & Ors
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0083
Constitution Of India, 1950 — Article 227
High Courts11 Aug 2020Allowed
Krishan Dass Vs Kumad Singh & Another
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0082
High Courts11 Aug 2020Disposed Of
Gauri Urav Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0081
Himachal Pradesh (Original Side) Rules, 1997 — Rule 16
High Courts11 Aug 2020Disposed Of
Dev Singh Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0080
Himachal Pradesh Panchayati Raj (General) Rules, 1997 — Rule 143(e)
High Courts11 Aug 2020Dismissed
Pepsu Road Transport Corporation, Patiala Vs Mehar Chand (Deceased) Through LR’s Sugriv Singh And Others
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0079
Code Of Civil Procedure, 1908 — Order 1 Rule 10, Order 22 Rule 3Motor Vehicles Act, 1988 — Section 166
High Courts11 Aug 2020Allowed
Sarvesh Bhatia And Anr Vs State Of Himachal Pradesh And Anr
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0078
High Courts11 Aug 2020Disposed Of
Aman Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0077
Indian Penal Code, 1860 — Section 120B, 328, 376, 506
High Courts11 Aug 2020Disposed Of
Shoiab Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0076
Constitution Of India, 1950 — Article 21Indian Penal Code, 1860 — Section 147, 148, 149, 307, 323, 341Code Of Criminal Procedure, 1973 — Section 154, 436, 436A, 439