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High Court Of Himachal Pradesh judgments, 2020

2,586 judgments · page 76 of 130

High Courts17 Aug 2020Dismissed

Praveen Kumar Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2020) 08 SHI CK 0135

Code Of Criminal Procedure, 1973 — Section 439Narcotics Drugs and Psychotropic Substances Act, 1985 — Section 21, 22, 37Drugs And Cosmetics Act, 1940 — Section 18(C)
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High Courts17 Aug 2020Allowed

Ajay Kumar Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2020) 08 SHI CK 0134

Constitution Of India, 1950 — Article 21Indian Penal Code, 1860 — Section 120B, 363, 376Protection Of Children From Sexual Offences Act, 2012 — Section 4, 17
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High Courts17 Aug 2020Allowed

Radhe Shyam Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2020) 08 SHI CK 0133

Constitution Of India, 1950 — Article 21Indian Penal Code, 1860 — Section 354Protection Of Children From Sexual Offences Act, 2012 — Section 8
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High Courts14 Aug 2020Disposed Of

Robin Kumar And Another Vs State Of H.P. And Others

High Court Of Himachal Pradesh · (2020) 08 SHI CK 0128

Constitution Of India, 1950 — Article 309Junior Engineer (Electrical)/Junior Engineer (IT) Class III (Nongazette) Recruitment And Promotion Rules, 2006 — Rule 7, 10Kerala State And Subordinate Services Rules, 1958 — Rule 10(a), 10(a)(i), 10 (a)(ii)
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High Courts14 Aug 2020Disposed Of

Chamel Singh Vs State Of H.P

High Court Of Himachal Pradesh · (2020) 08 SHI CK 0123

Code Of Criminal Procedure, 1973 — Section 164, 439Indian Penal Code, 1860 — Section 363, 376, 370Protection Of Children From Sexual Offences Act, 2012 — Section 6, 17
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