High Courts20 Aug 2020Disposed Of
Dr. Rajan Sood And Others Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0220
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2020
2,586 judgments · page 74 of 130
High Courts19 Aug 2020Disposed Of
Sandeep Vs State Of H.P
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0189
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20
High Courts19 Aug 2020Disposed Of
Sudhir Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0188
Constitution Of India, 1950 — Article 21Drugs And Cosmetics Act, 1940 — Section 17A, 18(a)(i), 27(a)Indian Penal Code, 1860 — Section 308
High Courts19 Aug 2020Dismissed
Rajat Thakur & Another Vs A-1 Citi Walk Private Limited & Others
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0187
High Courts19 Aug 2020Disposed Of
CEO Cum Secretary And Anr Vs Gurbakash Singh And Ors
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0186
Land Acquisition Act, 1894 — Section 54
High Courts19 Aug 2020Disposed Of
Baldev Singh Bains Vs Rigved Thakur And Ors
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0185
High Courts19 Aug 2020Disposed Of
Dharmender Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0184
Code Of Criminal Procedure, 1973 — Section 164, 439Indian Penal Code, 1860 — Section 354D(2), 376, 504, 506
High Courts19 Aug 2020Disposed Of
Kuldeep Singh Alias Monu Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0183
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 154, 436, 436AIndian Penal Code, 1860 — Section 34, 120B, 302, 380, 457
High Courts19 Aug 2020Disposed Of
Ajay Kumar Vs Rugved Milind Thakur And Others
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0181
High Courts19 Aug 2020Disposed Of
Rasham Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0180
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 29, 37Code Of Criminal Procedure, 1973 — Section 439
High Courts18 Aug 2020Dismissed
Hamco Industries Private Limited Vs Kangra Central Cooperative Bank Ltd. And Others
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0162
Constitution Of India, 1950 — Article 226, 227Security Interest (Enforcement) Rules, 2002 — Rule 4, 4(1), 5, 6, 6(2), 7, 8, 8(1), 8(2), 8(5), 8(6), 9, 9(1), 9(5)Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 13(4), 13 (4)(10)(12), 17, 17(1), 17(2), 17(3), 17(4), 17(7), 18, 38(1)(b), 38(2)
High Courts18 Aug 2020Disposed Of
Nikhil Verma Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0161
Indian Penal Code, 1860 — Section 120B, 363, 376Protection Of Children From Sexual Offences Act, 2012 — Section 4, 17Code Of Criminal Procedure, 1973 — Section 164
High Courts18 Aug 2020Dismissed
Kunji Ram Vs Sanny Devi & Another
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0160
High Courts18 Aug 2020Disposed Of
Bimla Devi Vs Pawesh Kumar
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0159
High Courts18 Aug 2020Disposed Of
Rajesh Singh And Another Vs State Of H.P
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0157
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 147, 148, 149, 174, 188, 269, 323, 341, 353, 332, 333, 427Arms Act, 1959 — Section 25
High Courts18 Aug 2020Disposed Of
Jai Gopal Chauhan Vs Abnil Khachi And Ors
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0156
High Courts18 Aug 2020Dismissed
Pankaj Sasni Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0154
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 279, 337
High Courts18 Aug 2020Dismissed
Bhag Singh Vs H.P State Civil Supplies Corporation Limited And Others
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0150
High Courts18 Aug 2020Dismissed
Vishwajeet Vs State Of Himachal Pradesh & Ors
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0149
Central Civil Services (Leave) Rules, 1972 — Rule 25(1)Punjab Police Rules, 1934 — Rule 16.32Himachal Pradesh Police Act, 2007 — Section 87(2)
High Courts18 Aug 2020Disposed Of
Naveen Kumar And Others Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0148