High Courts24 Aug 2020
Shivala Sood Vs State Of H.P. & Another
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0328
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2020
2,586 judgments · page 72 of 130
High Courts24 Aug 2020Dismissed
Veena Devi And Others Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0325
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 19, 20, 24, 27A, 37Code Of Criminal Procedure, 1973 — Section 439
High Courts24 Aug 2020Disposed Of
M/s Divya Himachal Prakashan Private Ltd Vs Onkar Singh And Others
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0294
Working Journalists And Other Newspaper Employees (Conditions Of Service) And Miscellaneous Provisions Act, 1955 — Section 17(1)
High Courts24 Aug 2020Disposed Of
M/s Divya Himachal Prakashan Private Ltd Vs Rahul Chaudhary And Others
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0293
Working Journalists And Other Newspaper Employees (Conditions Of Service) And Miscellaneous Provisions Act, 1955 — Section 17(1)
High Courts24 Aug 2020Disposed Of
Urmila Devi Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0292
Code Of Criminal Procedure, 1973 — Section 164, 376Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(r)(s)Indian Penal Code, 1860 — Section 312, 376
High Courts24 Aug 2020Disposed Of
M/s Divya Himachal Prakashan Private Ltd Vs Parshotam Chand And Others
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0290
Working Journalists And Other Newspaper Employees (Conditions Of Service) And Miscellaneous Provisions Act, 1955 — Section 17(1)
High Courts24 Aug 2020
Dev Raj Vs Himachal Road Transport Corporation & Others
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0288
High Courts24 Aug 2020Disposed Of
Paramjeet @ Pamma Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0287
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 29, 37
High Courts24 Aug 2020Disposed Of
M/s Divya Himachal Prakashan Private Ltd Vs Jitender Kumar And Others
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0285
Working Journalists And Other Newspaper Employees (Conditions Of Service) And Miscellaneous Provisions Act, 1955 — Section 17(1)
High Courts24 Aug 2020Dismissed
State Of H.P. & Ors Vs Dr. Parvesh Thakur
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0284
Constitution Of India, 1950 — Article 309, 311Indian Penal Code, 1860 — Section 376
High Courts24 Aug 2020Disposed Of
Baldev Kumar Vs State Of H.P
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0283
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 506Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(r), 3(1)(s)
High Courts24 Aug 2020Disposed Of
M/s Divya Himachal Prakashan Private Ltd Vs Yash Paul Singh And Others
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0282
Working Journalists And Other Newspaper Employees (Conditions Of Service) And Miscellaneous Provisions Act, 1955 — Section 17(1)
High Courts24 Aug 2020Allowed
Labh Singh Vs State Of H.P
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0281
Code Of Criminal Procedure, 1973 — Section 313, 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 18, 20
High Courts24 Aug 2020Disposed Of
Swarn Garg Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0280
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 436, 436A, 438Indian Penal Code, 1860 — Section 120B, 409, 420, 467, 468, 471
High Courts24 Aug 2020Disposed Of
Rattan Lal Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0279
High Courts24 Aug 2020Dismissed
Gurnam Singh @ Ganja Vs State Of H.P
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0278
Code Of Criminal Procedure, 1973 — Section 154, 439Indian Penal Code, 1860 — Section 34, 201, 302, 452, 506
High Courts24 Aug 2020Disposed Of
Independent Schools Association And Others Vs State Of Himachal Pradesh & Anr
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0277
Constitution Of India, 1950 — Article 19(1)(g), 19(6), 73, 154, 162, 298Himachal Pradesh Private Educational Institution (Regulation) Rules, 2003 — Rule 15, 16Himachal Pradesh Private Educational Institutions (Regulation) Act, 1997 — Section 13, 14
High Courts24 Aug 2020Dismissed
Rakesh Kumar Vs State Of H.P
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0276
Code Of Criminal Procedure, 1973 — Section 154, 439Indian Penal Code, 1860 — Section 34, 120B, 302, 323
High Courts24 Aug 2020Disposed Of
Dr. Ramesh Bharti Vs State Of HP And Others
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0275
Constitution Of India, 1950 — Article 226
High Courts24 Aug 2020Allowed
Dhan Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0274
Constitution Of India, 1950 — Article 21Indian Penal Code, 1860 — Section 363, 366A, 376Protection Of Children From Sexual Offences Act, 2012 — Section 4