High Courts25 Aug 2020Allowed

Dhanu Ram Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2020) 08 SHI CK 0360

Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 437(3), 438, 438(2), 446, 446AIndian Penal Code, 1860 — Section 34, 379
High Courts25 Aug 2020Allowed

Vishal Sharma Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2020) 08 SHI CK 0358

Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 437(3), 438, 438(2), 446, 446AIndian Penal Code, 1860 — Section 34, 379
High Courts25 Aug 2020Disposed Of

Rahul Malhotra Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2020) 08 SHI CK 0319

Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 41, 436, 436A, 439Indian Penal Code, 1860 — Section 279, 304, 304AA, 337, 338