High Courts27 Aug 2020Disposed Of
Narayan Vs State Of H.P. And Others `
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0374
Himachal Pradesh (Original Side) Rules, 1997 — Rule 16
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2020
2,586 judgments · page 69 of 130
High Courts27 Aug 2020Disposed Of
Anil Sen Vs Himachal Road Transport Corporation And Others
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0373
High Courts27 Aug 2020Dismissed
Yashwant Singh Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0372
High Courts27 Aug 2020Dismissed
Kam Raj And Others Vs Jagdish Chander And Another
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0371
High Courts27 Aug 2020Disposed Of
M/s Suryakanta Hydro Energies Pvt. Ltd Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0370
High Courts27 Aug 2020Disposed Of
Kaushlya Devi Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0367
Himachal Pradesh (Original Side) Rules, 1997 — Rule 16
High Courts27 Aug 2020Disposed Of
Manjit Kaur Bonsra Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0366
High Courts27 Aug 2020Dismissed
Kapil Vs Sominath State Of HP
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0365
Code Of Criminal Procedure, 1973 — Section 313
High Courts27 Aug 2020Disposed Of
Sominath Vs Sominath State Of HP And Others
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0364
High Courts27 Aug 2020Allowed
Zubair Ahmed Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0363
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 437A, 437(3), 438, 438(2), 446, 446AIndian Penal Code, 1860 — Section 354C, 376, 506
High Courts27 Aug 2020Dismissed
Yashpal Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0362
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 420
High Courts27 Aug 2020Dismissed
Pramod Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0361
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21
High Courts26 Aug 2020Disposed Of
Madan Lal Vs State Of Himachal Pradesh & Others
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0389
High Courts26 Aug 2020Disposed Of
Bhram Dev Sharma Vs Labour Commissioner And Others
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0356
High Courts26 Aug 2020Disposed Of
Dinesh Chand Vs P.C. Dhiman And Others
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0354
High Courts26 Aug 2020Disposed Of
Labh Singh Vs State Of H.P.
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0353
Code Of Criminal Procedure, 1973 — Section 438Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 18
High Courts26 Aug 2020Disposed Of
Hari Singh Vs State Of H.P.
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0352
Code Of Criminal Procedure, 1973 — Section 438Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 18
High Courts26 Aug 2020Disposed Of
Sudershna Sahni & Another Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0351
High Courts26 Aug 2020Dismissed
Beasa Devi Vs H.P. State Electricity Board
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0350
High Courts26 Aug 2020Dismissed
Dr. Aman Kumar Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0349