High Courts28 Aug 2020Disposed Of
Amrik Singh Vs Himachal Pradesh Road Transport & Another
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0396
Himachal Pradesh (Original Side) Rules, 1997 — Rule 16(1)
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2020
2,586 judgments · page 68 of 130
High Courts28 Aug 2020Disposed Of
Harpal Singh Vs Himachal Pradesh Road Transport & Another
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0395
Himachal Pradesh (Original Side) Rules, 1997 — Rule 16(1)
High Courts28 Aug 2020Disposed Of
Murat Singh Vs Onkar Chand Sharma
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0394
Constitution Of India, 1950 — Article 215Contempt Of Courts Act, 1971 — Section 11, 12
High Courts28 Aug 2020Disposed Of
Shyama Kumari Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0393
High Courts28 Aug 2020Disposed Of
Shyam Lal Vs State Of Himachal Pradesh & Others
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0392
High Courts28 Aug 2020Disposed Of
Rohit @ Kuri Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0390
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 154, 161, 436, 436A, 439Indian Penal Code, 1860 — Section 34, 201, 380, 457
High Courts28 Aug 2020Disposed Of
Kapoor Chand Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0388
Indian Penal Code, 1860 — Section 447, 504, 506Code Of Criminal Procedure, 1973 — Section 41A, 439
High Courts28 Aug 2020Disposed Of
Karan Thakur Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0387
Code Of Criminal Procedure, 1973 — Section 439Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(S)Indian Penal Code, 1860 — Section 341, 506
High Courts28 Aug 2020Disposed Of
Nainee Garg And Others Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0386
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 436, 436A, 438Indian Penal Code, 1860 — Section 120B, 409, 420, 467, 468, 471
High Courts28 Aug 2020Disposed Of
Abhimanu Mahajan Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0385
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 420, 467, 468, 471
High Courts28 Aug 2020Disposed Of
Muni Lal Vs State Of H.P. & Ors
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0384
High Courts28 Aug 2020Disposed Of
Samridhi Bedi Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0383
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 22, 29, 37Code Of Criminal Procedure, 1973 — Section 439
High Courts28 Aug 2020Disposed Of
Ram Lal And Others Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0382
Himachal Pradesh Panchayati Raj Act, 1994 — Section 145
High Courts28 Aug 2020Disposed Of
Santosh Balyani And Others Vs State Of H.P
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0381
Code Of Criminal Procedure, 1973 — Section 164Indian Penal Code, 1860 — Section 354, 376D, 506
High Courts28 Aug 2020Disposed Of
Parshant Sharma Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0380
Code Of Criminal Procedure, 1973 — Section 164, 438Indian Penal Code, 1860 — Section 376Protection Of Children From Sexual Offences Act, 2012 — Section 4
High Courts28 Aug 2020Disposed Of
Abhinandan Jamwal Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0379
Code Of Criminal Procedure, 1973 — Section 173, 482Indian Penal Code, 1860 — Sections 420, 465, 467, 468, 471
High Courts28 Aug 2020Disposed Of
Archana Devi Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0378
High Courts28 Aug 2020Allowed
Ronki Ram Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0377
Code Of Criminal Procedure, 1973 — Section 437, 437(3), 439Indian Penal Code, 1860 — Section 34, 120B, 201, 302
High Courts28 Aug 2020Disposed Of
M/s K G N Technology Ltd Vs Himachal Pradesh Horticulture Produce Marketing And Processing Corporation Ltd. & Another
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0376
Arbitration And Conciliation Act, 1996 — Section 11(6), 23, 29A
High Courts27 Aug 2020Disposed Of
Ajit Singh Vs Himachal Road Transport Corporation And Others
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0375
Himachal Pradesh (Original Side) Rules, 1997 — Rule 16(1)