High Courts01 Sept 2020Disposed Of
Nareshwar Singh Chandel And Others Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0119
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2020
2,586 judgments · page 66 of 130
High Courts01 Sept 2020Disposed Of
Mamta Devi Vs Dharam Pal
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0118
Code Of Civil Procedure, 1908 — Section 24, 25Hindu Marriage Act, 1955 — Section 9
High Courts01 Sept 2020Disposed Of
Deepak Sharma Vs State Of Himachal Pradesh And Another
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0117
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 406, 498A
High Courts01 Sept 2020Disposed Of
Bharat Singh Thakur Vs M/s Amartex Industries Ltd And Anr
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0116
Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Section 151, Order 9 Rule 4Workmen’s Compensation Act, 1923 — Section 10
High Courts01 Sept 2020Disposed Of
Pitamber Sharma Vs State Of Himachal Pradesh And Ors
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0115
High Courts01 Sept 2020Allowed
State Of H.P Vs Deep Chand
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0114
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 42(2), 50, 57Code Of Criminal Procedure, 1973 — Section 161, 313Evidence Act, 1872. — Section 91, 92
High Courts01 Sept 2020Dismissed
Babu Ram Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0113
Indian Penal Code, 1860 — Section 302
High Courts01 Sept 2020Allowed
K.P. Nayar Vs State Of H.P. And Another
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0112
Constitution Of India, 1950 — Article 14, 16Central Civil Services (Pension) Rules, 1972 — Rule 49
High Courts01 Sept 2020Dismissed
Sat Pal Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0006
Indian Penal Code, 1860 — Section 302
High Courts01 Sept 2020Disposed Of
Kaul Chand Vs Sudhir Katoch
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0005
High Courts01 Sept 2020Dismissed
Suraj Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0004
Indian Penal Code, 1860 — Section 120B, 201, 302
High Courts01 Sept 2020Disposed Of
Jamil Akhtar Vs Himachal Gramin Bank And Another
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0003
Negotiable Instruments Act, 1881 — Section 138
High Courts01 Sept 2020Disposed Of
Ghan Shyam Vs Sudhir Katoch
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0002
High Courts01 Sept 2020Allowed
Vijay Thakur Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0001
Constitution Of India, 1950 — Article 226Himachal Pradesh Societies Registration Act, 2006 — Section 37, 37(1)(b)
High Courts31 Aug 2020Disposed Of
Desh Raj Attri Vs Himachal Pradesh Road Transport
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0426
Himachal Pradesh (Original Side) Rules, 1997 — Rule 16(1)
High Courts31 Aug 2020Disposed Of
Dev Raj Pathania Vs Fouja Singh
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0425
High Courts31 Aug 2020Disposed Of
Rama Nand Vs HRTC & Another
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0424
High Courts31 Aug 2020Disposed Of
Jayoti Parkash Sharma And Ors Vs Dr. Amar Jeet K. Sharma
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0423
High Courts31 Aug 2020Disposed Of
Karat Ram Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0421
High Courts31 Aug 2020Disposed Of
Vickey @ Vikky Kumar Vs Dinesh Malhotra And Others
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0420