High Courts02 Sept 2020Disposed Of
Sunder Singh Jaswal & Others Vs State Of H.P. & Another
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0091
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2020
2,586 judgments · page 65 of 130
High Courts02 Sept 2020Disposed Of
Sita Ram Vs H.R.T.C. & Others
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0089
Indian Penal Code, 1860 — Section 279, 304(A), 337, 338
High Courts02 Sept 2020Dismissed
Vivek Sharma Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0088
High Courts02 Sept 2020Disposed Of
Sumati Sharma Vs State Of H.P. & Another
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0087
High Courts02 Sept 2020Disposed Of
Pankaj Kumar Chandel Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0086
High Courts02 Sept 2020Allowed
Ramesh Chand Vs State Of Himachal Pradesh And Ors
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0085
Central Civil Services (Pension) Rules, 1972 — Rule 17
High Courts02 Sept 2020Disposed Of
Ram Krishan Vs State Of Himachal Pradesh & Others
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0083
High Courts02 Sept 2020Disposed Of
Hukam Chand And Others Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0082
High Courts02 Sept 2020Disposed Of
Roshan Lal Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0014
Constitution Of India, 1950 — Article 21Indian Penal Code, 1860 — Section 354AProtection Of Children From Sexual Offences Act, 2012 — Section 8
High Courts02 Sept 2020Disposed Of
Tanishque Uppal Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0013
Constitution Of India, 1950 — Article 21Indian Penal Code, 1860 — Section 34, 323, 381, 451, 506Code Of Criminal Procedure, 1973 — Section 436, 436A
High Courts02 Sept 2020Disposed Of
M/s Organic Valley Vs Kangra Central Co¬operative Bank Limited And Another
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0012
Himachal Pradesh Co-Operative Societies Act, 1968 — Section 72
High Courts02 Sept 2020Disposed Of
Kumari Lucky Vs Dr.S.S.Kaushal & Another
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0011
High Courts02 Sept 2020Disposed Of
Vishal Uppal Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0010
Constitution Of India, 1950 — Article 21Indian Penal Code, 1860 — Section 34, 323, 382, 451, 506Code Of Criminal Procedure, 1973 — Section 436, 436A
High Courts02 Sept 2020Disposed Of
Dumnu Ram Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0009
Indian Penal Code, 1860 — Section 376, 452Protection Of Children From Sexual Offences Act, 2012 — Section 4
High Courts02 Sept 2020Disposed Of
Nek Chand Sharma Vs HP Horticultural Produce Marketing And Processing Cort. Ltd And Anr
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0008
High Courts02 Sept 2020Dismissed
Sanjay Kumar Vs State Of H.P
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0007
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 7(1), 19, 21, 22, 24, 27A, 29, 37, 42, 42(1), 42(1)(a), 42(1)(b), 42(1)(c), 42(1)(d), 42(2), 50, 50(1), 67Code Of Criminal Procedure, 1973 — Section 161, 439, 482 Evidence Act, 1872 — Section 27, 36A(1)(d)Punjab Excise Act, 1914 — Section 10, 11
High Courts01 Sept 2020Dismissed
State Of H.P. And Ors Vs Rattani Devi And Anr
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0123
High Courts01 Sept 2020
Kamal Jeet Gupta Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0122
High Courts01 Sept 2020Dismissed
Parkash Chand Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0121
High Courts01 Sept 2020Disposed Of
Tek Chand Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0120