High Courts21 Aug 2020Disposed Of
Milat Ram And Ors Vs State Of H.P. & Anr
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0305
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2020
2,586 judgments · page 73 of 130
High Courts21 Aug 2020Disposed Of
Ev Raj @ Aiv Raj Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0304
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 19, 20, 24, 27A, 29, 37Code Of Criminal Procedure, 1973 — Section 439
High Courts21 Aug 2020Disposed Of
Bachittar Singh Vs State Of Himachal Pradesh & Others
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0303
Constitution Of India, 1950 — Article 14, 16, 226Central Civil Services (Conduct) Rules, 1964 — Rule 20
High Courts21 Aug 2020Disposed Of
Tara Kumari Vs Man Mohan Sharma
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0302
High Courts21 Aug 2020Disposed Of
Mohinder Singh & Another Vs Ajay Kumar & Another
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0300
High Courts21 Aug 2020Dismissed
Kamlesh Kumari Vs Himachal Pradesh Public Service Commission
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0299
High Courts21 Aug 2020Disposed Of
Prem Singh Vs Yunus And Another
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0298
High Courts21 Aug 2020Disposed Of
Nathu Ram Vs State Of H.P
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0297
High Courts21 Aug 2020Disposed Of
Prakash Chand And Others Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0295
High Courts21 Aug 2020Disposed Of
Balak Ram Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0260
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 201, 323, 382
High Courts21 Aug 2020Disposed Of
Kewal Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0259
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 18
High Courts21 Aug 2020Disposed Of
Nitish Kumar Chaudhary Vs H.P. State Co-Operative Milk Producers Federation Limited
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0258
High Courts21 Aug 2020Disposed Of
Sandeep Sharma Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0257
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 29
High Courts21 Aug 2020Dismissed
Tamana Bedi Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0256
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 403, 406
High Courts21 Aug 2020Disposed Of
Ram Kumar & Another Vs H.R.T.C. & Others
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0255
High Courts21 Aug 2020Disposed Of
Nihal Singh Vs H.R.T.C. & Others
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0254
High Courts21 Aug 2020Disposed Of
Baldev Singh Vs H.R.T.C. & Others
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0253
High Courts21 Aug 2020Disposed Of
Puran Singh Vs H.R.T.C. & Others
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0252
High Courts21 Aug 2020Disposed Of
Suresh Kumar Vs H.R.T.C. & Others
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0251
High Courts20 Aug 2020Disposed Of
Sanjay Sharma Vs Ram Dass Dhiman
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0262