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High Court Of Himachal Pradesh judgments, 2020

2,586 judgments · page 75 of 130

High Courts17 Aug 2020Disposed Of

Manoj Kumar Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2020) 08 SHI CK 0171

Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 154, 164, 436, 436A, 439Indian Penal Code, 1860 — Section 376, 506

High Courts17 Aug 2020Disposed Of

M/s Samarpan Printers Vs Vinod Kumar & Others

High Court Of Himachal Pradesh · (2020) 08 SHI CK 0170

Working Journalists And Other Newspaper Employees (Conditions Of Service) And Miscellaneous Provisions Act, 1955 — Section 17(1)

High Courts17 Aug 2020Disposed Of

Lekh Raj Vs State Of Himachal Pradesh & Others

High Court Of Himachal Pradesh · (2020) 08 SHI CK 0169

Constitution Of India, 1950 — Article 14, 16, 226Central Civil Services (Conduct) Rules, 1964 — Rule 20

High Courts17 Aug 2020Disposed Of

Sukhwinder Singh And Another Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2020) 08 SHI CK 0168

Code Of Criminal Procedure, 1973 — Section 173, 320, 482Indian Penal Code, 1860 — Section 120B, 147, 148, 149, 279, 307, 323, 337, 420, 437, 452, 467, 468, 471, 506

High Courts17 Aug 2020Disposed Of

Surjeet Kumar Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2020) 08 SHI CK 0167

Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 154, 161, 164, 436, 436A, 439Indian Penal Code, 1860 — Section 34, 323, 341, 354, 354A, 376

High Courts17 Aug 2020Disposed Of

M/s Divya Himachal Prakashan Private Limited Vs Raghuvinder Singh & Other

High Court Of Himachal Pradesh · (2020) 08 SHI CK 0166

Working Journalists And Other Newspaper Employees (Conditions Of Service) And Miscellaneous Provisions Act, 1955 — Section 17(1)

High Courts17 Aug 2020Dismissed

Pyar Chand Thakur Vs State Of HP And Others

High Court Of Himachal Pradesh · (2020) 08 SHI CK 0165

Constitution Of India, 1950 — Article 226

High Courts17 Aug 2020Allowed

Dawa Sharpa Vs Executive Engineer

High Court Of Himachal Pradesh · (2020) 08 SHI CK 0164

Arbitration And Conciliation Act, 1996 — Section 23(4), 29A, 29A(1), 29A(3), 29(3)(2), 29A(4), 29A(5)

High Courts17 Aug 2020Disposed Of

Jai Kali Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2020) 08 SHI CK 0147

Himachal Pradesh (Original Side) Rules, 1997 — Rule 16

High Courts17 Aug 2020Disposed Of

Mudit Kumar Vs H.R.T.C. & Another

High Court Of Himachal Pradesh · (2020) 08 SHI CK 0146

High Courts17 Aug 2020Disposed Of

Rakesh Kumar Vs Managing Director Of Himachal Road Transport Corporation & Another

High Court Of Himachal Pradesh · (2020) 08 SHI CK 0145

Himachal Pradesh (Original Side) Rules, 1997 — Rule 16(1)

High Courts17 Aug 2020Disposed Of

Bhajan Singh Vs H.R.T.C. & Another

High Court Of Himachal Pradesh · (2020) 08 SHI CK 0144

High Courts17 Aug 2020Disposed Of

Hakikat Rai & Another Vs H.R.T.C. & Another

High Court Of Himachal Pradesh · (2020) 08 SHI CK 0143

High Courts17 Aug 2020Disposed Of

Naresh Kumar Vs HRTC And Ors

High Court Of Himachal Pradesh · (2020) 08 SHI CK 0142

Himachal Pradesh (Original Side) Rules, 1997 — Rule 16(1)

High Courts17 Aug 2020Disposed Of

Praveen Kumar Vs State Of H.P. & Others

High Court Of Himachal Pradesh · (2020) 08 SHI CK 0141

High Courts17 Aug 2020Disposed Of

Jagat Singh Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2020) 08 SHI CK 0140

High Courts17 Aug 2020Disposed Of

Kishori Lal Vs Kumad Singh & Another

High Court Of Himachal Pradesh · (2020) 08 SHI CK 0139

High Courts17 Aug 2020Disposed Of

Ex. Hav. Balwan Singh And Others Vs State Of H.P. & Others

High Court Of Himachal Pradesh · (2020) 08 SHI CK 0138

Central Civil Service (Pension) Rules, 1972 — Rule 5(2)Fundamental Rules, Vol I — Rule 48, 48A, 56(j), 56(k), 56(l), 56(m)

High Courts17 Aug 2020Disposed Of

Sanjay Kumar Vs State Of H.P. & Others

High Court Of Himachal Pradesh · (2020) 08 SHI CK 0137

National Cadet Corps Rules, 1948 — Rule 23

High Courts17 Aug 2020Disposed Of

Sunil Kumar Vs State Of H.P. & Others

High Court Of Himachal Pradesh · (2020) 08 SHI CK 0136