High Courts14 Aug 2020Disposed Of
Shanta Pun Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0120
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2020
2,586 judgments · page 77 of 130
High Courts13 Aug 2020Disposed Of
Sunil Thakur Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0206
High Courts13 Aug 2020Disposed Of
Kewal Singh And Another Vs Commandant 2nd India Reserve Battalion Sakoh And Others
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0204
High Courts13 Aug 2020Disposed Of
Surender Kumar Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0203
High Courts13 Aug 2020Disposed Of
Balak Ram Vs State Of H.P
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0202
Indian Penal Code, 1860 — Section 120B, 419, 420
High Courts13 Aug 2020Disposed Of
Palas Ram Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0201
High Courts13 Aug 2020
Rahul Chaudhary Vs M.L. Dhiman And Another
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0200
High Courts13 Aug 2020Disposed Of
Bhupinder Singh Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0198
High Courts13 Aug 2020Disposed Of
Tejender Singh Vs Director Elementary Education, HP And Others
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0197
High Courts13 Aug 2020Disposed Of
Karam Chand Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0196
High Courts13 Aug 2020Dismissed
Bhawna Devi Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0195
High Courts13 Aug 2020Dismissed
IFCI Limited & Others Vs M/s HIM ISPAT Ltd. & Others
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0194
Companies Act, 1956 — Section 529, 529(1), 529A
High Courts13 Aug 2020Dismissed
Surinder Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0109
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 22
High Courts13 Aug 2020Disposed Of
Nisha Thakur Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0108
Indian Penal Code, 1860 — Section 120(B), 420, 467, 468, 471Prevention Of Corruption Act, 1988 — Section 13(1)a, 13(2)
High Courts13 Aug 2020Disposed Of
Karloti Gram Sewa Co-Operative Society Ltd. Paplah Vs Rita Devi And Others
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0107
Constitution Of India, 1950 — Article 227Himachal Pradesh Cooperative Societies Act, 1968 — Section 94
High Courts13 Aug 2020Disposed Of
Rajesh Kumar Vs State OF Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0105
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20
High Courts13 Aug 2020Dismissed
Sumedha Bhatti Vs State Of H.P And Ors
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0104
High Courts13 Aug 2020Disposed Of
Het Ram Vs H.P.T.D.C. & Another
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0103
High Courts13 Aug 2020Dismissed
Som Dutt Vs State Of H.P. And Ors
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0102
High Courts13 Aug 2020Dismissed
Vinay Kumar Vs State Of H.P And Ors
High Court Of Himachal Pradesh · (2020) 08 SHI CK 0100