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High Court Of Himachal Pradesh judgments, 2020

2,586 judgments · page 85 of 130

High Courts31 Jul 2020Disposed Of

Naseem Ali Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2020) 07 SHI CK 0013

Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 154, 436, 436A, 439Indian Penal Code, 1860 — Section 147, 148, 149, 307, 323, 341
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High Courts31 Jul 2020Disposed Of

Abid Khan And Others Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2020) 07 SHI CK 0011

Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 436, 436A, 437, 438, 439Indian Penal Code, 1860 — Section 147, 148, 149, 307, 323, 325, 341
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High Courts31 Jul 2020Disposed Of

Ishwar Singh Vs State Of H.P

High Court Of Himachal Pradesh · (2020) 07 SHI CK 0009

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 29
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High Courts31 Jul 2020Disposed Of

Abdul Rehman Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2020) 07 SHI CK 0008

Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 436, 436A, 439Indian Penal Code, 1860 — Section 34, 207, 411
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High Courts31 Jul 2020Disposed Of

Deepak Kanwal Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2020) 07 SHI CK 0006

Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 154, 164, 436, 436A, 439Indian Penal Code, 1860 — Section 120B, 328, 376, 354
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High Courts31 Jul 2020Dismissed

Biru Ram Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2020) 07 SHI CK 0004

Constitution Of India, 1950 — Article 20, 21Code Of Criminal Procedure, 1973 — Section 173(2), 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 37
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High Courts30 Jul 2020Disposed Of

Pinku Kumar @ Bunty Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2020) 07 SHI CK 0020

Indian Penal Code, 1860 — Section 363, 366, 376Protection Of Children From Sexual Offences Act, 2012 — Section 6Code Of Criminal Procedure, 1973 — Section 313, 439
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High Courts30 Jul 2020Allowed

Abhishek Kumar Singh Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2020) 07 SHI CK 0018

Constitution Of India, 1950 — Article 21Indian Penal Code, 1860 — Section 120B, 420Code Of Criminal Procedure, 1973 — Section 389(1), 437, 437A, 438, 439, 440, 440(1), 441, 441A, 441(2), 441(3), 445, 446, 446A, 499
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