COURT ARCHIVE

High Court Of Himachal Pradesh judgments, 2020

2,586 judgments · page 88 of 130

High Courts22 Jul 2020Allowed

Sunil Kumar Dhand Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2020) 07 SHI CK 0062

Indian Penal Code, 1860 — Section 120B, 420Prevention Of Corruption Act, 1988 — Section 13(1)(d)Code Of Criminal Procedure, 1973 — Section 437(3), 438, 438(2), 446, 446A

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High Courts22 Jul 2020Dismissed

Dharmender Kumar Vs State Of H.P. & Ors

High Court Of Himachal Pradesh · (2020) 07 SHI CK 0061

Constitution Of India, 1950 — Article 14, 16(1), 162Himachal Pradesh Subordinate Services Selection Board, Hamirpur (Rules Of Business And Procedure) Rules, 2004 — Rule 16.6

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High Courts22 Jul 2020Dismissed

M/s Shakun Holdings Private Limited Vs Union Of India And Others

High Court Of Himachal Pradesh · (2020) 07 SHI CK 0060

Reserve Bank Of India Act, 1934 — Section 45IA, 45IA(6), 45IA(6)(ii), 45IA(6)(iv), 45IA(7), 58B

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High Courts22 Jul 2020Disposed Of

John Gupta Vs State Of H.P. And Others

High Court Of Himachal Pradesh · (2020) 07 SHI CK 0059

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High Courts22 Jul 2020Disposed Of

Roji And Others Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2020) 07 SHI CK 0058

Code Of Criminal Procedure, 1973 — Section 438Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21

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High Courts21 Jul 2020Disposed Of

Laxmi Kant Sharma Vs Managing Director, HPSEB Ltd. & Others

High Court Of Himachal Pradesh · (2020) 07 SHI CK 0103

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High Courts21 Jul 2020Dismissed

Pradeep Kumar Vs Himachal Pradesh Electricity Board And Ors

High Court Of Himachal Pradesh · (2020) 07 SHI CK 0102

Constitution Of India, 1950 — Article 14, 16

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High Courts21 Jul 2020Disposed Of

Vishal Masih Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2020) 07 SHI CK 0100

Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 15, 21, 29, 37, 42(2)Evidence Act, 1872 — Section 27

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High Courts21 Jul 2020Disposed Of

Dev Roop Vs Sandeep Bhatnagar

High Court Of Himachal Pradesh · (2020) 07 SHI CK 0099

Contempt Of Courts Act, 1971 — Section 12

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High Courts21 Jul 2020Disposed Of

Ashok Kumar Vs Sandeep Bhatnagar And Another

High Court Of Himachal Pradesh · (2020) 07 SHI CK 0098

Contempt Of Courts Act, 1971 — Section 12Administrative Tribunals Act, 1985 — Section 17

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High Courts21 Jul 2020Disposed Of

Kavita Sharma Vs Arun Kumar Sharma And Others

High Court Of Himachal Pradesh · (2020) 07 SHI CK 0097

Contempt Of Courts Act, 1971 — Section 10, 12

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High Courts21 Jul 2020Disposed Of

Pyare Lal Vs Yunis

High Court Of Himachal Pradesh · (2020) 07 SHI CK 0096

Contempt Of Courts Act, 1971 — Section 12

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High Courts21 Jul 2020Disposed Of

Sanjana Kumari Vs State Of Himachal Pradesh And Another

High Court Of Himachal Pradesh · (2020) 07 SHI CK 0095

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High Courts21 Jul 2020Disposed Of

Vijay Kumar Bhan Vs State Of HP And Another

High Court Of Himachal Pradesh · (2020) 07 SHI CK 0094

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High Courts21 Jul 2020Dismissed

Narender Thakur Vs State Of H.P. And Others

High Court Of Himachal Pradesh · (2020) 07 SHI CK 0092

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High Courts21 Jul 2020Disposed Of

Rajinder Singh And Ors Vs Sanjay Gupta & Anr

High Court Of Himachal Pradesh · (2020) 07 SHI CK 0091

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High Courts21 Jul 2020Disposed Of

Jalam Singh Vs Narender Chauhan & Others

High Court Of Himachal Pradesh · (2020) 07 SHI CK 0090

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High Courts21 Jul 2020Disposed Of

Bir Singh Thakur Vs State Of H.P. & Another

High Court Of Himachal Pradesh · (2020) 07 SHI CK 0089

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High Courts21 Jul 2020Disposed Of

Gian Chand Vs Rohit Jamwal & Another

High Court Of Himachal Pradesh · (2020) 07 SHI CK 0088

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High Courts21 Jul 2020Disposed Of

Roshan Lal Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2020) 07 SHI CK 0087

Code Of Criminal Procedure, 1973 — Section 161, 164, 438Indian Penal Code, 1860 — Section 376, 506

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